maritime law, shipping dispute, admiralty
0  10 Nov, 1995
Listen in mins | Read in 19:00 mins
EN
HI

Videsh Sanchar Nigam Ltd. Vs. M. V. Kapitan Kud and Ors.

  Supreme Court Of India Civil Appeal /10003/1995
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....