Escorts Farms Ltd., Previously Known As M/S. Escorts Farms (Ram Garh) Ltd. Vs. The Commissioner, Kumaon Division, Nainital, U.P. and Ors Case Summary You Can Listen To on Caseon

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land ceiling law, agricultural land, statutory regulation, Supreme Court India

0 20 Feb, 2004
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Escorts Farms Ltd., Previously Known As M/S. Escorts Farms (Ram Garh) Ltd. Vs. The Commissioner, Kumaon Division, Nainital, U.P. and Ors

Supreme Court Of India Civil Appeal/1584/1998

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