State of Punjab & Ors. Vs. Jagjit Singh & Ors Case Summary You Can Listen To on Caseon

0 26 Oct, 2016
Listen in mins | Read in 153:00 mins

EN

HI

State of Punjab & Ors. Vs. Jagjit Singh & Ors

Supreme Court Of India Civil Appeal/213/2013

Link copied!

Case Background

This Appeal is filed in Supreme Court of India under section 109 of CPC against the Judgement and order passed by the High Court of Punjab and Haryana for setting ... aside an intra-court appeal.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊

Disclaimer: We do not store your data.

Document Text Version

Reference cases

Description

Legal Notes

Add a Note....

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.