Description
A prominent member of the Bombay High Court, Justice Amit Borkar brings years of expertise to the bench.
JUSTICE AMIT BORKAR
Judicial Profile at a Glance
- Date of Birth: 02-01-1972
- Date of Appointment: 14-01-2020
- Date of Retirement: 01-01-2034
- Education: B.Sc., LL.B.
Pro Tip for Researchers: CaseOn’s 2-minute audio summaries allow legal professionals to rapidly analyze this judge’s complex rulings and judicial philosophy on the go.
Justice Borkar was elevated as Additional Judge of the Bombay High Court on January 14, 2020, and subsequently confirmed as a Permanent Judge on January 5, 2022.
Login with google