Justice B.L. Hansaria

Justice B.L. Hansaria

Supreme Court Of India
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Description

Justice B.L. Hansaria

A key figure in the Assam judiciary, Justice Banwari Lal Hansaria had a career defined by decades of dedicated service.
  • Born: December 25, 1931
  • Admitted Advocate: September 25, 1962
  • Lecturer: J.B. Law College, Gauhati (Aug 1969 - Apr 1971)
  • District and Sessions Judge: Appointed May 4, 1971
  • Legal Rememberancer & Secretary: Government of Assam's Judicial Department (Jul 1976 - Feb 1979)
  • Member: Assam Administrative Tribunal (Jan 1977 - Feb 1979)
  • Judge: Gauhati High Court (Appointed Feb 12, 1979)
  • Chief Justice: Orissa High Court (Appointed Feb 22, 1990)
  • Judge: Supreme Court of India (Appointed Dec 14, 1993)
  • Retired: January 25, 1997
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