A notable figure in the Rajasthan High Court, Justice Chandra Shekhar Sharma, born on July 3, 1967, brings a wealth of judicial experience to his role. He holds degrees in B.Com., LL.B., and LL.M. His official address is the Rajasthan High Court, Jodhpur, where he serves with distinction. Justice Sharma was elevated to his position on January 27, 2025.
Justice Sharma completed his LL.B. and LL.M. degrees from Dungar College, Bikaner, in 1989 and 1991, respectively. He successfully cleared the Rajasthan Judicial Services Examination on his first attempt and joined the service in 1992.
Throughout his career, he has held various key positions, including Additional District & Sessions Judge (Fast Track) in Barmer, Jhalawar, and Rajsamand; Additional District & Sessions Judge in Barmer and Churu; C.B.I. Judge in Jaipur; N.D.P.S. Judge in Jodhpur; and Director of the Rajasthan State Judicial Academy, Jodhpur. He also served as District & Sessions Judge in Sirohi, Sri Ganganagar, Udaipur, and Jodhpur Metropolitan.
A distinguished member of the Rajasthan High Court, Justice Rekha Borana, born on December 2, 1973, has made significant contributions to the legal field. She holds a B.A. and an LL.M. Her official address is the Rajasthan High Court in Jodhpur. Justice Borana was elevated to her position on October 29, 2021, marking a notable achievement in her career.
Justice Borana was selected for the Rajasthan Administrative Services in 1997 but chose to pursue a career in law instead. She practiced before Subordinate Courts and the High Court, specializing in Arbitration matters. She was elected as the first Woman General Secretary of the Rajasthan High Court Advocates Association, Jodhpur. On January 8, 2019, she was appointed as the Additional Advocate General for the State of Rajasthan, a position she held until her elevation. Justice Borana has the distinction of being the first Woman Judge of the Rajasthan High Court from the Bar.
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