Justice K.T. Thomas

Justice K.T. Thomas

Supreme Court Of India
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Latest Uploaded Cases

land dispute, civil litigation, ownership rights,...

Prem Bakshi and Ors....
Supreme Court Of... 09-Jan-2002

property dispute, succession law, civil litigation,...

Kunjan Vasu Vs. Madhavan...
Supreme Court Of... 12-Dec-2001

land dispute, civil litigation, ownership rights,...

Kari Choudhary Vs. Most....
Supreme Court Of... 11-Dec-2001

criminal procedure, accused rights, evidence law,...

Pritish Vs. State of...
Supreme Court Of... 21-Nov-2001

criminal law, Maharashtra case, conviction appeal,...

Sriniwas Ramnath Khatod Vs....
Supreme Court Of... 19-Nov-2001

civil dispute, contract law, property rights,...

Shashi Kapila Vs. R.P.Ashwin
Supreme Court Of... 08-Nov-2001

criminal law, Delhi case, evidence review,...

Nazir Ahmad Bhait Vs....
Supreme Court Of... 02-Nov-2001

commercial dispute, contract law, corporate liability,...

Veera Exports Vs. T....
Supreme Court Of... 02-Nov-2001

criminal law, Maharashtra case, sentencing review,...

State of Maharashtra Vs....
Supreme Court Of... 02-Nov-2001

civil dispute, property rights, contract enforcement,...

Roshandeen Vs. Preetilal
Supreme Court Of... 02-Nov-2001

criminal law, conviction appeal, evidence scrutiny,...

State (Delhi Administration) Vs....
Supreme Court Of... 19-Oct-2001

criminal law, Bihar case, conviction appeal,...

State of Bihar Vs....
Supreme Court Of... 19-Oct-2001

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