Description
Justice N.P. Singh
A distinguished figure in the Indian legal system, Justice N.P. Singh, born on December 25, 1931, made significant contributions throughout his career. Enrolling as an Advocate on January 9, 1956, he embarked on a path that would lead him to the highest levels of the judiciary.
Justice Singh was appointed as a Judge of the Patna High Court on April 12, 1973. His dedication and expertise led to his appointment as the Acting Chief Justice of the Patna High Court in 1991. Subsequently, on February 4, 1992, he assumed the role of Chief Justice of the Calcutta High Court.
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His career reached its zenith with his appointment as a Judge of the Supreme Court on June 15, 1992. Justice N.P. Singh retired on December 24, 1996, leaving behind a legacy of judicial excellence and commitment to the legal profession.
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