Justice P. Velmurugan

Justice P. Velmurugan

Madras High Court
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Latest Uploaded Cases

Temple festival, Worship rights, Kuladeivam, Thalaikattu...

Ilango Vs. The State...
Madras High Court 30-Sep-2026

Letters of Administration, Will, attestation, Section...

N.Durgabai (Died) & Anr....
Madras High Court 28-Sep-2026

OSA 47/2019, High Court Madras, Achievers...

D.Venkatesh & Ors. Vs....
Madras High Court 23-Sep-2026

V.Alli Vs. State &...
Madras High Court 26-Feb-2026

Section 302 IPC, Section 34 IPC,...

Madhesh & Ors. Vs....
Madras High Court 26-Feb-2026

Rajendran & Jeyakumar Vs....
Madras High Court 26-Feb-2026

criminal law, procedure

Karunakaran Vs. The State...
Madras High Court 20-Feb-2026

Mrs.Sivagami Vs. State Represented...
Madras High Court 18-Feb-2026

criminal law, procedure

Kumar @ Jayakumar &...
Madras High Court 17-Feb-2026

criminal law, investigation

Anitha Devi, G.Jayaprakash, J.Sankar...
Madras High Court 17-Feb-2026

criminal law, evidence law

The State Represented By...
Madras High Court 12-Feb-2026

civil law, property law

D.Chandrasekaran Vs. Govindaraj And...
Madras High Court 11-Feb-2026

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