Justice S.C. Agrawal

Supreme Court Of India

Followers

Total listens

CaseOn Originals

190102 - Constitutional...

190502 - Civil...

304 - Constitutional...

Act Of State

Affray {SEC.159}

Aggravated Forms of...

Alter Ego

Bankruptcy Proceedings

Burglary

Civil Aviation

Civil Procedure Code...

CLAT UG -...

Clinical Paper IV-...

Comparative Constitutional Law...

Constitution Law -...

Constitutional Governance -...

Constitutional Law -...

Constitutional Law –...

Constitutional Law of...

Constitutional law of...

Constitutional Law of...

Constitutional Law- I...

Constitutional Law-I -...

Constitutional Law-I (Fifth...

Constitutional Law-I (Fourth...

Constitutional Law-I (Term...

Corroborating Evidence

Imposing unfair or...

Judicial Review (Hons.)...

Professional Accounting System...

Professional Ethics (Eighth...

Professional Ethics (Fourth...

Professional Ethics &...

Professional Ethics And...

Professional Ethics and...

Professional Ethics And...

Professional Ethics, Accountancy...

Professional Misconduct and...

Remove The Encroachment

Right to Practice...

Section 10 (Res...

Section 13 (Funds...

Section 15: Burden...

Section 27 (Power...

Section 7: Selection...

Section 7A: Apportionment...

Section 8 (Extension...

State Of Act

TH-101901 - Civil...

TH-715403 - Constitutional...

Trespass to Property

Latest Uploaded Cases

real estate law, consumer dispute, property...

M/S. Dlf Universal Ltd....

Supreme Court Of... 02-Sep-1998

service law, administrative action, employment dispute,...

Union of India and...

Supreme Court Of... 13-Aug-1998

banking law, financial liability, cooperative federation,...

Indian Bank Vs. Maharashtra...

Supreme Court Of... 05-May-1998

contempt of court, constitutional law, bar...

Supreme Court Bar Association...

Supreme Court Of... 17-Apr-1998

service law, medical faculty, administrative rights,...

Postgraduate Institute of Medical...

Supreme Court Of... 17-Apr-1998

P.V. Narasimha Rao; bribery case; parliamentary...

P.V. Narasimha Rao Vs....

Supreme Court Of... 17-Apr-1998

P.V. Narsimha Rao, State CBI SPE,...

P.V. Narsimha Rao Vs....

Supreme Court Of... 17-Apr-1998

income tax law, tax assessment, fiscal...

The Commissioner of Income-Tax,...

Supreme Court Of... 13-Jan-1998

income tax law, electricity company taxation,...

Godhra Electricity Co. Ltd.,...

Supreme Court Of... 03-Apr-1997

income tax law, foreign bank taxation,...

Commissioner of Income Tax,...

Supreme Court Of... 21-Mar-1997

criminal law, Bihar case, conviction review,...

State of Bihar and...

Supreme Court Of... 20-Mar-1997

land acquisition, compensation law, urban development,...

Nagpur Improvement Trust Vs....

Supreme Court Of... 18-Mar-1997