Admissibility Of Electronic Records Case Explained | Listen

Admissibility Of Electronic Records

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G.M. Siddeshwar case, Prasanna Kumar judgment, Supreme Court decision

G.M. Siddeshwar Vs. Prasanna Kumar

1:18 mins 08 Mar, 2013

Supreme Court Of India Civil Appeal

contempt of court, legal profession

In Re: Vinay Chandra Mishra (The Alleged...

mins 10 Mar, 1995

Supreme Court Of India Contempt Pet

civil dispute, property rights, contract enforcement, Supreme Court In...

Om Prakash Gupta Vs. Ranbir B. Goyal

01 Jan, 1970

Supreme Court Of India Civil Appeal

electricity regulation, power sector law, federal issues, statutory in...

Maharashtra State Electricity Distributi...

01:59 mins 28 Feb, 2020

Supreme Court Of India Civil Appeal

S.M.D. Kiran Pasha Vs. Government of and...

mins 09 Nov, 1989

Supreme Court Of India Criminal App

insurance dispute, commercial claim, Tata Steel

New India Assurance Company Ltd. Through...

02:00 mins 30 Apr, 2024

Supreme Court Of India Civil Appeal

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