Anti-Conversion Laws: Supreme Court hearing on the validity

Anti-Conversion Laws: Supreme Court hearing on the validity of state-specific "Love Jihad" laws (UP, MP, Gujarat).

By Nikita Prasad

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personal liberty, right to choose, constitutional rights

Shafin Jahan Vs. Asokan K.M. and Ors.

09 Apr, 2018

Supreme Court Of India Criminal App

Rev. Stainislaus Vs. State of Madhya Pra...

17 Jan, 1977

Supreme Court Of India

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