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succession law, self acquired property, inheritance

Arunachala Gounder (Dead) By Lrs. Vs. Po...

02:00 mins 20 Jan, 2022
Supreme Court Of India Civil Appeal
Hindu succession law, partition case, daughters rights

Ganduri Koteshwaramma & Anr. Vs. Chakiri...

12 Dec, 2011
Supreme Court Of India Civil Appeal

Mrs. Mary Roy Etc. Etc. Vs. State of Ker...

mins 26 Feb, 1986
Supreme Court Of India Writ Petitio

Shayara Bano Vs. Union of India and othe...

22 Aug, 2017
Supreme Court Of India Writ Petitio
civil dispute, property rights, family

K.C. Laxmana Vs. K.C. Chandrappa Gowda &...

1:16 mins 19 Apr, 2022
Supreme Court Of India Civil Appeal
ancestral property, succession rights, coparcenary, family law

Arshnoor Singh Vs. Harpal Kaur & Ors.

01:59 mins 01 Jul, 2019
Supreme Court Of India Civil Appeal
family property, succession rights, partition dispute, civil law

Govindbhai Chhotabhai Patel & Ors. Vs. P...

01:59 mins 23 Sep, 2019
Supreme Court Of India Civil Appeal
property law

U.R. Virupakshaiah Vs. Sarvamma & Anr.

1:16 mins 17 Dec, 2008
Supreme Court Of India Civil Appeal

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