Private Defence

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medical negligence, consumer protection, hospital liability, Supreme C...

M/S. Spring Meadows Hospital Ano Anr. Vs...

25 Mar, 1998
Supreme Court Of India Civil Appeal
medical negligence, patient rights, hospital liability

Kusum Sharma & Others Vs. Batra Hospital...

10 Feb, 2010
Supreme Court Of India Civil Appeal
medical negligence, consumer law, hospital liability

V. Kishan Rao Vs. Nikhil Super Specialit...

08 Mar, 2010
Supreme Court Of India Civil Appeal

Minu B. Mehta and Another Vs. Balkrishna...

mins 28 Jan, 1977
Supreme Court Of India Civil Appeal
M.C. Mehta case; absolute liability; hazardous industry; Article 32; c...

M.C. Mehta and Anr. Vs. Union of India &...

00:58 mins 20 Dec, 1986
Supreme Court Of India Writ Petitio
civil dispute, contractual rights, matrimonial/property law, Supreme C...

Poonam Verma Vs. Ashwin Patel & Ors.

mins 10 May, 1996
Supreme Court Of India Civil Appeal
civil litigation, contract dispute, legal rights

Minu Rout & Anr. Vs. Satya Pradyumna Moh...

1:20 mins 02 Sep, 2013
Supreme Court Of India Civil Appeal

S.P. Mani and Mohan Dairy Vs. Dr. Snehal...

16 Sep, 2022
Supreme Court Of India Criminal App

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