Section 5: Power to give directions Environment (Protection)

Section 5: Power to give directions Environment (Protection) Act, 1986

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environmental law, PIL, pollution control

Paryavaran Suraksha Samiti and Another V...

2:00 mins 22 Feb, 2017

Supreme Court Of India Writ Petitio

environmental law, polluter pays, public interest litigation, Supreme...

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Supreme Court Of India Writ Petitio

environmental law, conservation, public interest litigation

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08 Apr, 1993

Supreme Court Of India Writ To Peti

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