Section 6 (Allocation of seats in House of People) The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

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State of Seraikella Vs. Union of India a...

06 Apr, 1951
Supreme Court Of India Original Sui
constitutional law, representation, federalism

R.C. Poudyal and Anr. Etc. Etc. Vs. Unio...

10 Feb, 1993
Supreme Court Of India Transferred

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