Sections 3, 4, and 5 provide for the formation of the Union Territory of Dadra and Nagar Haveli and Daman and Diu and related constitutional amendments The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

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State of Seraikella Vs. Union of India a...

06 Apr, 1951
Supreme Court Of India Original Sui

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