The Code on Social Security Act, 2020

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Section 35, Accidents happening while acting in breach of law, etc. (sections)
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Section 115, Accounts. (sections)
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Section 30, Administrative expenses. (sections)
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Section 28, All employees to be insured. (sections)
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Section 76, Amount of compensation (sections)
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Section 118, Annual report. (sections)
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Section 126, Appeal against order of Authorised officer relating to chapter IV. (sections)
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Section 99, Appeal against order of competent authority. (sections)
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Section 105, Appeal to appellate authority. (sections)
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Section 52, Appeal to High Court (sections)
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Section 23, Appeal to Tribunal (sections)
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Section 96, Appearance of parties. (sections)
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Section 142, Application of Aadhaar. (sections)
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Section 132, Application of certain provisions of Income-tax act. (sections)
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Section 91, Appointment of competent authority. (sections)
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Section 122, Appointment of Inspector-cum-Facilitators and their powers (sections)
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Section 14, Appointment of officers of Central Board. (sections)
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Section 125, Assessment and determination of dues from employer (sections)
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Section 116, Audit (sections)
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Section 21, Authorising certain employers to maintain provident fund accounts. (sections)
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