Article 300A, Persons not to be deprived of property save by authority of law
The Constitution of India... Article 300A 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

promissory estoppel, bauxite, Odisha Mining Corporation, Vedanta, MMDR Act, mineral...
Vedanta Limited Vs. Odisha Mining Corporation Ltd....
Orissa High Court 01-Oct-2026
WPA No. 23855 of 2006, Calcutta High Court, Golden Multi...
Golden Multi Services Club Ltd. & Anr....
Calcutta High Court 30-Sep-2026
Land acquisition, TDR bonds, market value, Writ Petition, Article 226,...
Dasaraju Leelavathi & Anr. Vs. The State...
Andhra Pradesh High Court 08-Sep-2026
Writ Petition, Andhra Pradesh, High Court, Section 12-A, Co-operative Societies...
Kakarakayala Sumathi & Ors. Vs. The State...
Andhra Pradesh High Court 07-Sep-2026
Land Acquisition; Compensation; MTNL; ULC Act; LA Act; Article 300A;...
Chirag Shashikant Shah and others Vs. State...
Bombay High Court 07-Sep-2026
Writ Petition, dilapidated building, public safety, demolition order, Andhra Pradesh...
A.Praharsh Dhana Syam Vs. The State of...
Andhra Pradesh High Court 13-Aug-2026
Writ Petition, Forest Rights Act 2006, RoFR Pattas, borewells, electricity...
Mekala Veerababu & 7 others Vs. State...
Telangana High Court 23-Jul-2026
Writ Petition, Andhra Pradesh High Court, Endowment property, Section 43(5),...
Mangali Kondanna Vs. The State Of Andhra...
Andhra Pradesh High Court 21-Jul-2026
Writ Petition, Andhra Pradesh High Court, Union Bank of India,...
Balagam Sri Vijaya Bhargavi Vs. The Regional...
Andhra Pradesh High Court 16-Jul-2026
Writ of Prohibition, Endowment Tribunal, Res Judicata, SARFAESI Act, Land...
Calvari Temple Foundation Vs. Sri Vigneswaraswami Swamy...
Andhra Pradesh High Court 01-Jul-2026
Retiral benefits, pension, gratuity, D.C. Tanwar, State of Haryana, High...
D.C. Tanwar Vs. State of Haryana and...
Punjab & Haryana High Court 01-Jul-2026
Writ Petition, Telangana High Court, Land Dispute, ROR Act, Unregistered...
Singireddy Venkat Reddy Vs. The State of...
Telangana High Court 23-Jun-2026

Description

Legal Section

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter