Article 38, State to secure a social order for the promotion of welfare of thepeople
The Constitution of India... Article 38 0
Section Background:

Latest Uploaded Cases

pension; temporary status labourers; regularisation; social security; Supreme Court; labour...
Bhikhani Devi And Etc. Vs. Union Of...
Supreme Court Of India 01-Jun-2026
pension; temporary status labourers; regularisation; social security; Supreme Court; labour...
Bhikhani Devi And Etc. Vs. Union Of...
Supreme Court Of India 01-Jun-2026
Maternity benefits; continuous service; contractual employees; gender discrimination; Jammu and...
Jammu and Kashmir Bank Ltd. & Ors....
Jammu & Kashmir High Court 20-May-2026
service law, constitutional law
State Of West Bengal & Anr. Vs....
Supreme Court Of India 05-Feb-2026
Banita Choudhary Vs. State of Himachal Pradesh...
Himachal Pradesh High Court 01-Jan-2026
service association, employment benefits, administrative law, Supreme Court India
Welfare Assocn. A.R.P., Maharashtra and Anr. Etc....
Supreme Court Of India 18-Feb-2003
Gujarat Agricultural University, Rathod Labhu Bechar, daily wage workers, regularization,...
State Of Jammu & Kashmir Vs. Vinay...
Supreme Court Of India 18-Jan-2001
labour law, termination, employment rights
Bakshish Singh Vs. M/S Darshan Engineering Works...
Supreme Court Of India 11-Oct-1993
entertainment law, licensing, constitutional law
Srinivasa Theatre and Ors. Etc. Etc. Vs....
Supreme Court Of India 12-Mar-1992
Bai Tahira Vs. Ali Hussain Fissalli Chothia...
Supreme Court Of India 06-Oct-1978
Mohinder Singh Vs. The State
Supreme Court Of India 17-Oct-1950

Description

Legal Section

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter