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The Code of Civil Procedure, 1908

Latest Uploaded Cases

property law, civil law

Hansaben W/O Jivan Bariya Vs. Sakarbhai Rambhai...

Gujarat High Court 04-Feb-2026

Second Appeal, Section 100 CPC, Land dispute, Access road, Perversity,...

Dharmanand @ Dhannalal And Others Versus Yashwant...

Madhya Pradesh High Court 19-Jan-2026

succession law, family property, civil litigation

Kashibai W/O Lachiram and Anr. Vs. Parwatibai...

Supreme Court Of India 20-Sep-1995

Description

Legal Section

101. Second appeal on no other grounds.—

No second appeal shall lie except on the ground mentioned in section 100. 2

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