Section 153, General power to amend.
The Code of Civil... Section 153 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

RFA 471/2022, Lala Sher Singh Memorial Jeevan Vigyan Trust Society,...
Lala Sher Singh Memorial Jeevan Vigyan Trust...
Delhi High Court 09-Apr-2026
Rajrani Vs. Nikhil Minor Through Subhash Chander...
Punjab & Haryana High Court 14-Jan-2024
United India Insurance, Rajendra Singh, fraud, motor accident claims, Tribunal,...
United India Insurance Co. Ltd. Vs. Rajendra...
Supreme Court Of India 14-Mar-2000

Description

Legal Section

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter