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The Muslim Women (Protection Of Rights On Marriage) Act, 2019

Latest Uploaded Cases

family law, civil law

Gyasuddin Khan @ Gayasuddin Khan vs. Kahkashan...

Orissa High Court 20-Jan-2026

Muslim women rights, maintenance law, constitutional interpretation, Supreme Court India

Danial Latifi and Anr. Vs. Union of...

Supreme Court Of India 28-Sep-2001

wakf law, religious property, succession rights, Supreme Court

The Secretary, Tamil Nadu Wakf Board and...

Supreme Court Of India 09-Jul-1996

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