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The Indian Penal Code, 1860

Latest Uploaded Cases

Waris, Madhya Pradesh, Supreme Court, criminal appeal, death sentence, commutation,...

Waris Vs. The State of Madhya Pradesh

Supreme Court Of India 24-Sep-2026

Supreme Court, life imprisonment, remission, Section 302 IPC, murder, special...

Naval Kishore & Anr. Vs. State Of...

Supreme Court Of India 24-Sep-2026

Pawan alias Moni, State of Haryana, rape, murder, POCSO Act,...

State of Haryana Vs. Pawan alias Moni

Punjab & Haryana High Court 11-Aug-2026

POCSO Act, sexual assault, age determination, delayed FIR, medical evidence,...

Kachru Narhari Sarode Vs. The State of...

Bombay High Court 10-Apr-2026

Rape; Murder; Child victim; POCSO Act; DNA evidence; Last seen...

State of Punjab Vs. Sonu Singh

Punjab & Haryana High Court 19-Mar-2026

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