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The Indian Penal Code, 1860

Latest Uploaded Cases

cyber fraud, FIR quashing, FIR clubbing, Article 32, Section 482...

Rutvij Bhagat Singh Wakhare Vs. The State...

Supreme Court Of India 24-Jul-2026

criminal law, administrative law

Prava Rani Basumatary Vs. The State Of...

Gauhati High Court 23-Feb-2026

property dispute, succession law, civil litigation, Supreme Court India

Kishori Lal Vs. Rupa and Ors

Supreme Court Of India 23-Sep-2004

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