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The Indian Penal Code, 1860

Latest Uploaded Cases

criminal revisional application, quashing FIR, Section 420 IPC, Section 473...

Tigerhill Vinimay Private Limited & Ors. Versus...

Calcutta High Court 16-Sep-2026

Fake disability certificates, public recruitment fraud, Madras High Court, termination...

U.Sorimuthu vs. The Regional Director of Town...

Madras High Court 23-Jul-2026

SARFAESI Act, Criminal Proceedings Quashed, Bank Officials, Civil Dispute, Cheating,...

Kundan Kumar Singh & Anr. Vs. Parag...

Calcutta High Court 17-Jun-2026

NDPS Act; Section 42; Drug Smuggling; Acquittal; Punjab High Court;...

Varinder Thakur alias Vicky; Vikram Singh alias...

Punjab & Haryana High Court 12-May-2026

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