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The Protection Of Children From Sexual Offences Act, 2012

Latest Uploaded Cases

criminal law, procedure

Ranjan Deka Vs. The State Of Assam...

Gauhati High Court 30-Jan-2026

Dharmendra Kumar Vs. The State Govt. Of...

Delhi High Court 05-Jan-2026

Sikkim High Court, Buddha Raj Rai, POCSO Act, bail, sentence...

Buddha Raj Rai Vs. State Of Sikkim

Sikkim High Court 16-Sep-2025

right to privacy, adolescents rights, fundamental rights

In Re: Right To Privacy of Adolescents...

Supreme Court Of India 23-May-2025

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