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Description

Justice Faizan Uddin

A prominent figure in the judiciary, Justice Faizan Uddin's career is distinguished by his extensive practice in civil, criminal, and constitutional law.
  • Born: February 5, 1932, in Panna, Madhya Pradesh
  • Education: Graduated from Hamidia College, Bhopal (1952), Law degree (1955)
  • Enrolled as Pleader: Judicial Commissioner’s Court, Bhopal (February 1956)
  • Enrolled as Advocate: M.P. High Court (January 3, 1961)
  • Additional Judge, High Court of M.P.: November 27, 1978
  • Permanent Judge, High Court of M.P.: May 27, 1982
  • Judge, Supreme Court of India: December 14, 1993
  • Retired: February 4, 1997
Pro Tip for Researchers: CaseOn’s 2-minute audio summaries allow legal professionals to rapidly analyze this judge’s complex rulings and judicial philosophy on the go.
Present Address: E-5/102, Arera Colony, Bhopal – 462 016 (M.P.) Telephone No. (R) 2424399 & 2462385.

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