Description
Justice N.V. Anjaria
Justice N.V. Anjaria stands as a respected figure in the Indian judiciary, bringing a wealth of experience from his years at the Gujarat High Court. He has also served as Chief Justice of the High Court of Karnataka. His career is marked by a commitment to justice, legal scholarship, and contributions to constitutional and legal discourse.
Judicial Profile at a Glance
- Born: March 23, 1965, Ahmedabad
- Education: H.L. College of Commerce, Ahmedabad; LL.B., Sir L.A. Shah Law College; LL.M., University School of Law, Ahmedabad
- Started Practice: August 1988, High Court of Gujarat
- Additional Judge, High Court of Gujarat: November 21, 2011
- Permanent Judge, High Court of Gujarat: September 6, 2013
- Chief Justice, High Court of Karnataka: February 25, 2024
- Judge, Supreme Court of India: May 30, 2025
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