Section 428, Mischief by killing or maiming animal of the value of ten rupees
The Indian Penal Code,... Section 428 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Beer Singh, CBI, Delhi High Court, Corruption Act, bribe, kit...
Beer Singh Vs. Cbi
Delhi High Court 22-Sep-2026
Sikkim High Court, sexual assault, abetment of suicide, POCSO Act,...
Chewang Sherpa Vs. State of Sikkim
Sikkim High Court 10-Jul-2026
Kuldip Singh Vs. State of Delhi
Supreme Court Of India 11-Dec-2003

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter