Sample Questions

• Give me judgments where cruelty under Section 498A IPC was non-physical.
• List cases where imposed penalties for noise pollution during religious festivals.
• Find rulings where judicial review was denied on policy decisions involving economic reforms.
• Identify cases on the quantum of compensation under the Motor Vehicles Act for permanent disability.
• What is the scope of 'public order' under Article 19(2) of the Indian Constitution?
• Explain the legal distinction between 'bail' and 'anticipatory bail' under the Criminal Procedure Code.
• Is it possible to get double citizenship in India?
• Does the Goods and Services Tax Act permit input tax credit on employee welfare expenses?
• How can we make a bank a party in our case so that it will provide the required information?
• Give arguments for and against the complete criminalization of marital rape in India.
• Analyse if current Indian data privacy laws are adequate to regulate global tech company operations.
• Tell the mandatory procedure for a 'no-confidence motion' against the Speaker of the Lok Sabha?