For VIP

Unlock Your Legal Prowess: CaseOn's VIP Membership for Advocates and Judges

Our VIP membership is more than just a title; it's a mark of authenticity and credibility. For advocates and judges, this verified status elevates your profile and showcases your expertise to a wider audience. Here’s a complete look at how you can become a part of this exclusive community and the immense benefits that await you.

The Seamless Verification Process: From Sign-Up to Verified

 

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Step 1: Create Your Account   ———  Step 2: Select Your Profession   ———   Step 3: Bar ID Data Upload   ———   Step 4: VIP status

 

After you've submitted your details, our dedicated team will meticulously review your information. This verification ensures that only authentic and qualified legal professionals are granted VIP status on the platform.

The Verified Tick Mark: A Symbol of Trust

Once our team has successfully verified your credentials, your profile will be adorned with a blue tick mark, just like the one on Adv. Kanann Sharma's profile. This small but significant symbol is a powerful statement. It tells the community that you are a verified legal professional, a true expert in your field. This enhances your credibility, attracts followers who are looking for authentic legal insights, and inspires confidence in your knowledge.

 

Becoming a VIP member on CaseOn is not just about a tick mark; it's about unlocking a new level of professional engagement and influence.

CaseOn is more than an app; it's a community built on trust and expertise. By verifying advocates and judges, we are creating a reliable and authentic space for legal knowledge. Join the ranks of our VIP members today, and let your legal prowess shine.