criminal law, Uttarakhand case
0  11 Aug, 2008
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Abdul Gafur and Anr. Vs. State of Uttarakhand and Ors.

  Supreme Court Of India Civil Appeal /4982/2008
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Case Background

☐This appeal is a special leave petition against an order of the High Court of Uttarakhand where two suits files by the appellants for perpetual injunction have been dismissed.

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