criminal procedure, fair trial, constitutional law
0  10 Dec, 1991
Listen in mins | Read in 93:00 mins
EN
HI

Abdul Rehman Antulay Etc. Etc. Vs. R.S. Nayak and Anr. Etc. Etc.

  Supreme Court Of India Criminal Appeal /833/1990
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....