0  25 Feb, 2003
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Agriculture Market Committee, Rajam and Anr. Vs. Rajam Jute and Oil Millers Association, Rajam

  Supreme Court Of India Civil Appeal /1495/1993
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Case Background

The Agriculture Market Committee (AMC) regulates agricultural trade within a notified area. Rajma Jute, a private company, challenged AMC's actions, alleging arbitrariness and discrimination. The dispute arose over AMC imposing ...

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