This writ petition (Writ-C No 41653 of 2015) and a writ petition bearing Writ-C No 41620 of 2015 were argued by the petitioners-in-person, who, incidentally are also advocates by profession. Writ-C No ... 41620 has been filed by nine petitioners. Petitioner No 1 therein argued this petition for himself as well as on behalf of the remaining petitioners. Rest of the petitions were argued by learned counsels on record for the petitioners. All petitioners have agriculture/farm land/plots in the land in question, which they seem to have purchased during the last about 10 years.