No Acts & Articles mentioned in this case
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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2025:KER:7676
“C.R.”
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 31
ST
DAY OF JANUARY 2025 / 11TH MAGHA, 1946
WP(C) NO. 19520 OF 2021
PETITIONER/S:
1 AJITH KUMAR V.V. (REMOVED)
AGED 42 YEARS
S/O. GOPALAKRISHNAN, MELATHIYADAM, KAPPUNGAL, SREESTA (P.O.), KANNUR
DISTRICT 670 303. (PETITIONER 1 REMOVED FROM THE PARTY ARRAY AS PER ORDER
DATED 09-02-2024 IN IA 4/2023)
2 MANJITH GOPINATHAN,
MUCHOTHIL HOUSE, CHAMAKALA (P.O.,), KOTTAYAM DISTRICT 686 603.
3 SUBASH A., VISWABALA HOUSE, PADANNAKKAD (P.O.,), KANHANGAD, KASARAGOD
DISTRICT 671 314.
4 MANU B NAIR, KARTHIKA HOUSE, AYIROOR SOUTH(P.O.), AYIROOR,
PATHANAMTHITTA DISTRICT 691 001.
5 SAJI.R., (REMOVED)
NEELANJANAM, THOTTUMBHAGHAM, AYIRAKUZHY P.O., KADAKKAL, KOLLAM
DISTRICT 691 001. (PETITIONER 5 REMOVED FROM THE PARTY ARRAY AS PER ORDER
DATED 09-02-2024 IN IA 4/2023)
6 ANEESH.R.,
VADACHIRAYIL HOUSE, VALIYAARAMPU (P.O.,), KARTHIKAPPALLY TALUK,
ALAPPUZHA DISTRICT 690 516.
7 SAJI.T. C.,
THOOMKUZHI HOUSE, PERUVANAMUZHI (P.O.), PERAMBARA VIA, KOZHIKODE
DISTRICT 673 528.
8 SATHEESH KUMAR, M., (REMOVED)
SANDEEPAM, CHAMMANIYODE (P.O.), MALAPPURAM DISTRICT, 679 325.(8TH
PETITIONER IS REMOVED FROM THE PARTY ARRAY AS PER ORDER DATED 09-02-2024
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IN IA 5/2023)
9 UMESH P.R.,
PUZHAKKARA UTHAN VEEDU, KALANJOOR (P.O.), PATHANAMTHITTA 689 694.
10 KUNCHERIYA JOSEPH,
MANALA HOUSE, PUNNAKKUNNAM (P.O.), ALAPPUZHA DISTRICT.
11 SYAM SUNDRAN.S,
VALIYAVEETTI, AYAPARAMBU (P.O.), ALAPPUZHA DISTRICT 690 517.
12 RATHEESH R.,
TC-48/781 (11) KARTHIKADEEPAM, KRA-145, MELAPPURAM, MANAKKAD (P.O.),
THIRUVANANTHAPURAM, 695 009.
BY ADVS.
C.R.SURESH KUMAR
AMRUTHA SURESH
E.U.DHANYA
K.C.ANTONY MATHEW
DHANESH V.MADHAVAN
RESPONDENT/S:
1 STATE BANK OF INDIA,
REPRESENTED BY ITS GENERAL MANAGER, STATE BANK OF INDIA, STATE BANK
BHAVAN, MADAM CAMA ROAD, MUMBAI 400021.
2 CHIEF GENERAL MANAGER, STATE BANK OF INDIA, LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM 695 012.
3 ASSISTANT GENERAL MANAGER,
( P & HR), STATE BANK OF INDIA, H.R. DIVISION, LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM 695 012.
4 DIRECTOR OF SAINIK WELFARE,
VIKAS BHAVAN BUILDING, PALAYAM, THIRUVANANTHAPURAM 695 035.
5 JIJU K.P
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KEERTHANAM, VELIMUKKU
SOUTH P.O. MALAPPURAM, PIN - 676317
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6 BIJOY M.V.
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT MANJALY HOUSE,
NEELESWARM POST, KALADY, ERNAKULAM, PIN - 683574
7 ABI KURIAKOSE
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT THOTTAPILLIL HOUSE,
OORAMANA PO, ERNAKULAM, PIN - 686663
8 NARAYANAN CHOORAPRA
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT NANDANAM, OMANOOR PO,
CHEEKODE, MALAPPURAM, PIN - 673645
9 RAJESH T.K
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT TC 19/1387(I), SCTRA 22,
MELEVEEDU PO, THAMALAM VILL, THIRUMALA, THIRUVANANTHAPURAM, PIN -
695012
10 RETHEESH KUMAR K.R
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KOLASSERIYIL HOUSE,
ANYARTHOLU PO, IDUKKI, PIN - 685515
11 VINEESH KUMAR H
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT ERUMAKKALODE HOUSE,
POLPULLY PO, PALAKKAD, PIN - 678552
12 RANVEER B.P
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PILATHOTTATHIL
MEETHAL (H), KOLAKKAD (PO) KOZHIKKODE, PIN - 673315
13 MANOJ KUMAR K.P
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT ANANDHAMANAIRAM
HOUSE, KAMMANA POST MANANTHAWADY, WAYANAD, PIN - 670645
14 RENJITH KUMAR G.S
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT VILL, PANDIMAM MOTTIL
PO, KADAMANCODE, KOLLAM, PIN - 691312
15 HARISANKER R
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT USHA NIVAS,
KANCHIRATHAM VAYAL, CHALAD, PO, KANNUR, PIN - 670014
16 VICHEESH M.K
AGE AND FATHER'S NAME ARE NOT KNOW, RESIDING AT MUDIADYKANDY (H) ,
VAKAYAD (PO) KOZHIKODE, PIN - 673614
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17 RAMESH G
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KOTTILAPPATTU HOUSE,
ELAVUMTHITTA PO MEZHUVELI PATHANAMTHITTA, PIN - 689625
18 NITHEESH KUMAR K
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT NIYA NIVAS, VALLICODE PO
PATHANAMTHITTA, PIN - 689648
19 SREEJITH S
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT DWARAKA,
KATAMPAZHIPURAM PO, PALAKKAD, PIN - 678633
20 SUNIL KUMAR K
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT SUKRUTHAM HOUSE,
KALLEPULLY POST, PALAKKAD, PIN - 678005
21 JINEESH V.K
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT VATTAKANDY (H),
KEEZHARIYOOR PO, KOZHIKODE, PIN - 673307
22 SUDHEESH P
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PERUMBARAKKAL HOUSE,
VAYPPARAPPADI MANJERI POST, MALAPPURAM, PIN - 676121
23 JACOB P BABY
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PARUVAKOOTTATHIL
HOUSE, MADAPOIKA PO, MALAPPURAM, PIN - 679331
24 JIJU KUMAR U, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT
THIRUVATHIRA, THAZHETHUDAYANCODU VEEDU KARAKULAM PO,
THIRUVANANTHAPURAM, PIN - 695564
25 MANU KUMAR K.K
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KALATHIL HOUSE,
KAVALAM, KAVALAM NORTH P.O, ALAPPUZHA, PIN - 688506
26 PRAVEESH
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PRAVEEN NIVAS,
THEKKEKODE PARLI P.O PALAKKAD, PIN - 678612
27 PREMJISHA AP
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT AYYANKARI HOUSE,
AYMANAM PO, KOTTAYAM, PIN - 686015
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28 JITHESH K, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KALABHAM,
VENDUTTAYI, PO, PINARAYI, KANNUR, PIN - 670741
29 BINEESH G
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT NADUVILE MADATHIL
PARMBU, KAROOR AMBALAPPUZHA, ALAPPUZHA, PIN - 688561
30 RAJEEVKUMAR S, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT JAYA
BHAVAN, PULOMOOTTU VILAKOM PRAVACHAMBALAM, NEMOM PO,
THIRUVANANTHAPURAM, PIN - 695020
31 BIJUMON C D, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT CHANASSERY
HOUSE, KANAYAM POST SHORANUR, PALAKKAD, PIN - 679122
32 SHINOD R, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT MADHAVAM,
MANCODE PO, CHITHARA, KOLLAM, PIN - 691559
33 SHAJINESH T, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT THADATHIL
HOUSE, VILLIAPPALLY VADAKARA, KOZHIKODE, PIN - 673542
34 GINU G, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT ERUMANITHARA,
KADOOKKARA, EDAVATTOM VAIKOM, KOTTAYAM, PIN - 686605
35 ANIL KUMAR CHANDRAN
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KULATHINAL HOUSE,
PANNIMATTOM PO IDUKKI, PIN - 685588
36 RAJESH B S, SM
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT VARICHAKKAL VEEDU,
VENCODE PO VATTAPPARA, THIRUVANANTHAPURAM, PIN - 695028
37 SUNIL KUMAR S
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT EASWARANPARAMPIL
NEENDOOR, PALLIPAD PO, ALAPPUZHA, PIN - 690512
38 RENJITH KUMAR B, AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KAMPIL
MARUTHIMOOOTTIL HOUSE, ARUVAPPULAM P.O, KONNI, PATHANAMTHITTA, PIN -
689691
39 MANIKANDAN. G. NAIR
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PAVITHRAM, ALANAAD P.O,
KATAMPAZHIPURAM, PALAKKAD, PIN - 678633
40 SAJITH KUMAR PAYANORA
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AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KIZHAKKEDATH HOUSE,
NADUVANNUR P.O, KOZHIKODE, PIN - 673614
41 SUNIL KUMAR P
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT SUNIL BHAVANAM, HOUSE
PALAMEL PADANILAM, P.O, ALAPPUZHA, PIN - 690529
42 RAJESH M.M
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KRISHNA KRIPA,
THAPPALLY HOUSE, MEPPAYUR VIA KARAYAD P.O, KOZHIKODE, PIN - 673524
43 P. PRAVEEN MENON
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT ARUNODAYAM,
ARAKURUSSI MANNARKKAD POST, PALAKKAD, PIN - 678582
44 BAIJU. N. R, NELLIPARAMBIL HOUSE, MANJAPRA, ERNAKULAM, PIN - 683581
45 RAJESH. S
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KAKKUZHITUNDIL
THEKKUMBHAGAM, CHAVARA (S) P.O, KOLLAM, PIN - 691584
46 BINU K.V
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT KALARIPARAMBIL HOUSE,
KOLICHAL - 16 VYTHIRI P.O, WAYANAD, PIN - 673576
47 SUBHASH V.R
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT VELIYIL-H, MANAPPURAM
P.O, CHERTHALA, ALAPPUZHA, PIN - 688526
48 RADHAKRISHNAN K.V
AGE AND FATHER'S NAME ARE NOT KNOWN, RESIDING AT PADIYATHODY HOUSE,
KARIMBA P.O, PALAKKAD, PIN – 678597
[RESPONDENTS 5 TO 48 ARE SOUGHT TO BE IMPLEADED]
BY ADVS. GEORGE THOMAS (MEVADA)(SR.)
M.SASINDRAN; AMAL GEORGE; MS PARVATHY K GP
THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 24.01.2025, ALONG WITH WP(C).19634/2022,
29714/2023 AND CONNECTED CASES, THE COURT ON 31.01.2025 DELIVERED THE FOLLOWING:
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 31
ST
DAY OF JANUARY 2025 / 11TH MAGHA, 1946
WP(C) NO. 19634 OF 2022
PETITIONER/S:
1 SURESH KUMAR. C, AGED 40 YEARS
PERATHALA PUTHEN VEEDU, ANCHUMARAMKALA, VELLARADA P.O,
THIRUVANANTHAPURAM, PIN - 695505
2 SANTHOSH. M, AGED 39 YEARS
MELATTUR VILLAGE, PERINTHALMANNA, MALAPPURAM, PIN - 679326
3 SUDHEER KHAN .K, AGED 45 YEARS
SUDHEER NIVAS, ERAVICHIRA EAST, SOORANAD SOUTH, KOLLAM, PIN - 690522
4 SYAM SHANKAR R.S, AGED 41 YEARS
SWAPNAKOOD, PALODE,PACHA P.O, NANNIYODE, TRIVANDRUM, PIN - 695562
5 SOORAJ, AGED 40 YEARS, SORRAJ BHAVAN, VELLAPPARA P.O , KONNI, PRAMADOM,
PATHANAMTHITTA, PIN - 689691
6 RAJESH.C
AGED 40 YEARS
KALATHINGAL THODI HOUSE,ERNAD,MELMURI,MALAPPURAM, PIN - 676517
7 M.HARI
AGED 44 YEARS
EDAKKADAVOOR,KODAVOOR,PERINAD P.O, THRIKKADAVOOR,KOLLAM, PIN - 691601
8 PRASANTH C.K
AGED 41 YEARS
KULAVANAKUZHI, MALLASSERY P.O, PRAMADOM,
THENGUMCAVU,PATHANAMTHITTA, PIN - 689646
9 MANJITH GOPINATHAN
AGED 39 YEARS
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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MECHOTHIL,CHAMPAKALA P.O, KOTHANALLOOR,VAIKOM,KOTTAYAM, PIN - 686603
10 DEEPESH P.B
AGED 43 YEARS
NEDULIPARAMBATHU HOUSE,PARAMBIL BACAR P.O, KOZHIKODE,KURUVATTUR,
PARAMBIL,KOZHIKODE, PIN - 673012
11 MANOJ T.S
AGED 37 YEARS
SARITHA BHAVAN,KOTTARA, MEEYANNOOR P.O, POOYAPPALLY, KOLLAM, PIN -
691537
12 SUGESH K
AGED 35 YEARS
CHANDRATH HOUSE,ATTADAPPA P.O, CHOVVA,KANNUR, PIN - 670006
13 VISWANATHAN.O
AGED 39 YEARS
OTHENATH HOUSE,KAREKKAL,EDAYOOR VILLAGE,MELMURI,MALAPPURAM, PIN -
676553
14 MANIKANDAN. M
AGED 38 YEARS
PATHINETTAM VEETTIL,ARIYALLUR,MALAPPURAM, PIN - 676312
BY ADVS.
Nisha George
GEORGE POONTHOTTAM (SR.)(K/000570/1979)
RESPONDENT/S:
1 STATE BANK OF INDIA
REPRESENTED BY ITS GENERAL MANAGER, STATE BANK OF INDIA, STATE BANK
BHAVAN, MADAM CAMA ROAD, MUMBAI, PIN - 400021
2 CHIEF GENERAL MANAGER
STATE BANK OF INDIA, LOCAL HEAD OFFICE,POOJAPPURA,THIRUVANANTHAPURAM,
PIN - 695012
3 ASSISTANT GENERAL MANAGER (P&HR)
STATE BANK OF INDIA,H.R DIVISION,LOCAL HEAD
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OFFICE,POOJAPPURA,THIRUVANANTHAPURAM, PIN - 695012
4 DIRECTOR
DIRECTORATE OF SAINIK WELFARE, VIKAS BHAVAN BUILDING, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695035
5 A. SAJITH ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2598016N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
6 AJESH M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15139547A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
7 AJI A.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2600238K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
8 AJI B. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15475455X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
9 AJI P.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14439749K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
10 AJIKUMAR G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15319533H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
11 AJITH KUMAR V.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2605217X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
12 AKHIL CHANDRAN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15170207Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
13 AKHIL RAJ A.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14929449X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
14 AKHILESH C.V ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13624715M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
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15 AKHILESH V.K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15490118A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
16 ANEESH SASI ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2607939H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
17 ANIKUTTAN M.C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14444269K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
18 ANIL KUMAR K.V. ( SOUGHT TO BE IMPLEADED )
.(ARMY NO. 15319153K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
19 ANILKUMAR B.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13623601P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
20 ANISH K. (ARMY NO. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325439P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
21 ANOOP A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15144779H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
22 ANOOP A.G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331123Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
23 ANOOP K. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 14431685P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM- ( SOUGHT TO BE IMPLEADED )
24 ANOOP P.C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15205248K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
25 ANOOPCHANDRAN P.M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612997W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
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26 ANU THOMAS ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15160947A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
27 ARUN LAL B. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14449819L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
28 ARUN S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15683791H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
29 ARUN S.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15495133Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
30 ASHOKAN K..V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15669217Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
31 BABU C.J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2602855L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
32 BIJOY JOSE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15490230M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
33 BIBHU K.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 155776286M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-695 012 ( SOUGHT TO BE IMPLEADED )
34 BIBIN P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14658893L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
35 BIJITH S.L. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14663435L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
36 BIJU A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14430724W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-695 012 ( SOUGHT TO BE IMPLEADED )
37 BIJU M. ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
12
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(ARMY NO. 15778279P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
38 BIJUMON P. ( SOUGHT TO BE IMPLEADED )
BIJUMON P. (ARMY NO. 15325618P), THROUGH STATE BANK OF INDIA, LOCAL HEAD
OFFICE, POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
39 BINEESH FRANCIS ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14929757X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
40 BINIL KUMAR D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14424078N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
41 BINU C.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 155771511M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
42 BINU DAS S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14837346Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
43 BINU P.T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2604459N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
44 BIREESH B.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15328789M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
45 BOBIN P.K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612994H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
46 BRAJESH K.A. ( SOUGHT TO BE IMPLEADED )
BRAJESH K.A. (ARMY NO. 15161434X), THROUGH STATE BANK OF INDIA, LOCAL HEAD
OFFICE, POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
47 C.N. DILEEP KUMAR ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2605146F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
48 DEEPAK M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15326110X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
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POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
49 DEEPU M.G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14655418W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
50 DAMODHARAN P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14443421A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
51 DHANESH KUMAR A.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15488340H, THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
52 DIBEESH KUMAR R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15767145W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
53 DIJESH KUMAR K.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13626523N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
54 DILEEP D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15768300Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
55 DILEEP KUMAR S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15201324N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
56 DILESH KUMAR M. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 15326643A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
57 DINESH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14663877K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
58 DINU K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2607928W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
59 DIPIL D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14831587H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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60 DWIBIN M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15209986L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
61 ELDHO KURIAKOSE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2611115X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
62 GINEESH A.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14644563N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
63 HARIKRISHNAN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610641K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
64 HARIKRISHNAN S.R. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 2613539M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
65 HASHIM M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2798113P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
66 HILAL E.L. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2599393W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
67 JAYAKRISHNAN V. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 2608131K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
68 JAYAKUMAR H. ( SOUGHT TO BE IMPLEADED )
(AMY NO. 15766321W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
69 JAYAPRAKASH P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15778657H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
70 JAYARAM S. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 13624469M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
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71 JAYESH E.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15784399K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
72 JAYESH J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158223K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
73 JAYESH KANNOTH KANDY ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612373K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
74 JENEESH M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15319843N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
75 JIGISH K.G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612486M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
76 JIJO JAMES ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15482286K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
77 JINCE P.D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 7782916M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
78 JITHU N.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14669785N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
79 JOBY V.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15494316H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
80 JOHN MATHEW ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15146446P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
81 JOMON M..G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15324265N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
82 JOTHISH T.N. ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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(ARMY NO. 15326525M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
83 JOYISH K. JOSEPH ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2802241M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
84 KALESH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14436024Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
85 KISHOR R.J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15780904K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
86 KRISHNADASAN M.T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15767041P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
87 LAL KUMAR D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2608545W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
88 LALU NAIR V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15320083H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
89 LATHEESH M.T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15614083L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
90 LIJIN C. RUSSEL ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15675634F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
91 LIJU S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15202125M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
92 LIJU C.U. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10291806M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
93 LIMNITH MOHAN P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15490130F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
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POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
94 LINESH KUMAR C.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15615304Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
95 MADHUSOODANAN A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325560H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
96 MAHESH EDACHERI VEETTIL ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331608F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
97 MAHESH J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13623685N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
98 MAHESH JOHN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14442120K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
99 MANEESH C.K. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 14448804W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
100 MANOJ S.P. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 15342511W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
101 MANU P.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15490197A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
102 MATHEW E.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15332432N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
103 MATHEWS PHILIPOSE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10490148H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
104 MOBIRAJ T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612546W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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105 MUJEESH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2609216M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
106 MUKESH M.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15316804K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
107 NEZAR V.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2611005H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
108 NIDHEEESH M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15326645L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM- ( SOUGHT TO BE IMPLEADED )
109 NIDHEESH S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158899M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
110 NINUMON G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15201312Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
111 NISHANTH E. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15201312Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
112 NISHANTH K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15483456P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
113 PRABHASH KUMAR K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15624858M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
114 PRADEEP KUMAR P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 6943233W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
115 PRADEEP S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15614269P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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116 PRAJEESH M.O. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15342800L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
117 PRAJU P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15326578L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
118 PRAKASH C. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 15332328A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
119 PRAKASHAN P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158677X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
120 PRAMOD K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14644564W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
121 PRASAD K.A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15494327P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
122 PRASAD KUMAR M. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 2600978Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
123 PRASAD P. ( SOUGHT TO BE IMPLEADED )
. (ARMY NO. 14841141F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
124 PRASAD V.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10291788P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
125 PRASHOBH O.C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158898K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
126 PRASUD K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2611777A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
127 PRATHEESH P.S. ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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(ARMY NO. 13623398K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
128 PRINCE S.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15678031W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
129 PRIYESH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14677492X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
130 RAGESH KUMAR T.P ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14443543K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
131 RAJAN N. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13997926W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
132 RAJEESH C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612918W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
133 RAJESH KUMAR N. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15172799M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
134 RAJEESH M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15161455N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
135 RAJEEV S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325941K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
136 RAJEEVAN P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2600220N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
137 RAJESH AMMENCHERY ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14444250L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM- ( SOUGHT TO BE IMPLEADED )
138 RAJESH G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610985L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
139 RAJESH T.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15142797M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
140 RAJI K.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15767149M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
141 RAJITH T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14442382A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
142 RAKESH V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15691287X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
143 RAMESAN K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14633615Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
144 RAMESH V.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14929394Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
145 RATHEESH KUMAR K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15779369H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
146 RATHEESH R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15202029X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
147 RATHEESH S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14441150P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
148 RATHEESH V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10359897H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
149 RATHISH MOHANDAS ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610278Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
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150 REEKESH K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14435583W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
151 REJEESH C.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 155528Z), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
152 RAJESH P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15482284Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
153 REMEESH G.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15478301W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
154 RENEESH M.N. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15486068H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
155 RENIL K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15618961N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
156 RENJITH KISHORE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612668A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
157 RENJITH KUMAR V ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15329512A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
158 RENJITH N.S. NAIR ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13695684F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM. ( SOUGHT TO BE IMPLEADED )
159 RENJITH R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14844896K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
160 ROOPESH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15483450N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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161 SAJEESH C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331644M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
162 SAJEEV B. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15673410H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
163 SAJEEV KUMAR K.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14666555P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
164 SAJI R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2601388M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
165 SAJITH C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15684785F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
166 SAJITH C.C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 6396448Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
167 SAJITH C. LAWRANCE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14935779M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
168 SAJU R ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15688060Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
169 SANAL KUMAR A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14926777A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
170 SANDEEP K.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15330574M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
171 SANEESH K.C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2611496K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
172 SANJITH C.M. ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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(ARMY NO. 15483930X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
173 SANTHOSH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15766008L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
174 SANTHOSH R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331610Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
175 SARATH SIVAN G.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14835458A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
176 SARATHLAL S.L. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14441259P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
177 SASI T.T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14835070P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
178 SATHEESHKUMAR K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 151140919M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
179 SATHEESHRAJ K.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2603610F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
180 SHAHUL P.H. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14444468X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
181 SHAIJU P.D. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 6490534H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
182 SHAJI S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2606267P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
183 SHAJITHA A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2603957N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
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POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
184 SHAJITH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15323095H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
185 SHALU O.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15783129H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
186 SHIBIN M.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15146148Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
187 SHIBU M.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2605115F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
188 SHIJU ANTONY M.J ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14835065K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
189 SHIJU M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158248W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
190 SHIJU P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2608223W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
191 SHIJU P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15206665H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
192 SHIJU T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15209987N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
193 SHIPIN N. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15204937Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
194 SHYJITH P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13624699A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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195 SHIBU SIVADASAN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 154142Z), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
196 SHIHABUDHEEN K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14444432H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
197 SIJO M.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15577419A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
198 SMIJITH RAJ V.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2607985X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
199 SREEJESH K.T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14665107W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
200 SREEJITH G.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14837892L), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
201 SREEJITH S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325264X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
202 SREEKANTH G. NAIR ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612528N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
203 SREEKANTH S.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 4427394A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
204 SUBHASH S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14841133H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
205 SUDHEER BABU T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14439747Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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206 SUDHEESH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331598H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
207 SUJEESH K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610561M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
208 SUJI C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2605251X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
209 SUJITH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15321824F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
210 SUJITH KUMAR S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15168041K),THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
211 SULOOSH S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15613443K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
212 SUMESH GOPI G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15172654F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
213 SUMESH T. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 6943644P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
214 SUNEESH P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15486101P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
215 SUNIL K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15779817K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
216 SUNIL KUMAR A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 8035836N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
217 SUNIL KUMAR C. ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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(ARMY NO. 15326540F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
218 SUNIL KUMAR S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15479599X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
219 SUNIL KUMAR V.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15151146X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
220 SUNIL M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14431713W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
221 SUNILKUMAR K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15494333H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
222 SURESH BABU K.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15320758X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
223 SURESH KUMAR B. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15333065Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
224 SURESH KUMAR S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2603654Y), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-695 012 ( SOUGHT TO BE IMPLEADED )
225 SURESHAN P.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10291727X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
226 SWAMINATHAN C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15771759W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
227 THOMAS S ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610142P), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
228 UDAYA KUMAR S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 7782760A), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
229 UDAYAN T.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325488X), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
230 UDAYENDRA K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2603206M), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
231 UGIN J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 211279F), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
232 VAISAKH S.G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14842279H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
233 VIBEESH T.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14665113K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
234 VIJEESH V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15496389N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
235 VIJUKUMAR B. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14835451W), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
236 VIMAL S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15778609H), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
237 VINEESH VISWANATHAN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612464N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
238 VINESH KAVILE VALAPPIL ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14442418N), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
239 VINOD P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10291741K), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
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2025:KER:7676
240 ABHILASH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15673226X), CHEKKIYIL HOUSE, VARADOOL, MUYYAM P.O.,
THALIPARAMBA, KANNUR ( SOUGHT TO BE IMPLEADED )
241 ABHILASH R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610589M), NEELAMBARI HOUSE, KOLLODE P.O., KATTAKADA,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
242 ABUTAHIR M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15681875X), EDAPARAMBIL HOUSE, AMBALAKKAD, VAVULLYAPURAM
P.O., PALAKKAD ( SOUGHT TO BE IMPLEADED )
243 AGEESH G.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15779290A), GV SADANAM, TC 79/2383, KARIKKAKOM P.O.,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
244 AJAYAN A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15139547A), KOYIKKAL VEEDU, SASTHAMKOTTA P.O., KOLLAM ( SOUGHT
TO BE IMPLEADED )
245 AJAYAN C. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2613526P), KASHMEEKAM HOUSE, VELLUR P.O., PAYYANNUR, KANNUR (
SOUGHT TO BE IMPLEADED )
246 AJESH M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15340998W), MULLIKOLE, CHITTADI, ALAKKODE P.O., KANNUR ( SOUGHT
TO BE IMPLEADED )
247 AKHIL RAJ A.K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14929449X), AKHIL NIVAS, PEROORKADA, NETTAYAM P.O.,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
248 AKHILESH C.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13624715M), PADINCHARE VALAPPIL, MELUR P.O., DHARMADAM,
THALASSERY, KANNUR ( SOUGHT TO BE IMPLEADED )
249 AKHILESH V.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15490118A), PUZHAYARIKATH HOUSE, ERANJIKKAL P.O., EALATHUR,
KOZHIKODE ( SOUGHT TO BE IMPLEADED )
250 ANIL KUMAR K.V ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15319153K), KOTTAYIL HOUSE, KALADY, KARAMANA P.O.,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
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251 25. ANILKUMAR B.S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13623601P), HOUSE NO. 18/976(3), SHYAMALABHAVAN, ARAMADA P.O.,
KUNNAPUZHA, THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
252 ANISH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325439P), PULLIYAKKATT MADAM HOUSE, PADINHATTAMKOZHUVAL,
NILESHWAR P.O., KASARAGOD- ( SOUGHT TO BE IMPLEADED )
253 ANOOP CHANDRAN P.M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612997W), PATTANATH, POOVATHOOR P.O., NEDUMANGAD,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
254 ARUN LAL B ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14449819L), CHAITRAM, DAIVAPPURA, PANTHA P.O.,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
255 ASHOKAN K.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15669217Y), KILAYIKODE HOUSE, VALIYAPOIL P.O., KASARAGODE (
SOUGHT TO BE IMPLEADED )
256 BOBIN P.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2612994H), PAZHUTHAKKAYIL HOUSE, THOTTUPARA P.O., IDUKKI (
SOUGHT TO BE IMPLEADED )
257 DAMODHARAN P ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14443421A), DEEPA NIVAS, PUZHTHANA P.O., ACHOORNAM VILL,
WAYANAD ( SOUGHT TO BE IMPLEADED )
258 DIBEESH KUMAR R ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15767145W), DEEPA SADANAM, MUTTADA, TKD ROAD, MUTTADA P.O.,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
259 DILESH KUMAR M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15326643A), MUDIYANDIYIL HOUSE, VATTOLI BAZAR P.O., PANANGAAD,
KOZHIKODE ( SOUGHT TO BE IMPLEADED )
260 HARIKISHNAN S.R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2613539M), THULASI HOUSE, EDAKKULAM P.O., KOZHIKODE- ( SOUGHT TO
BE IMPLEADED )
261 HASHIM M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2798113P), KOLLARUKONAM, ARYANADU, POOVACHAL, NEDUMANGAD,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
262 JAYARAM S ( SOUGHT TO BE IMPLEADED )
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(ARMY NO. 13624469M), SUDARMAVILASAM, OORUPOIKA P.O., EDAKODU, MUDAKKAL,
THIRUVANANTHAPURAM ( SOUGHT TO BE IMPLEADED )
263 JAYESH J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15158223K), KUMARA VILLA, PRAYAR P.O., ALAPPUZHA ( SOUGHT TO BE
IMPLEADED )
264 JOMON M.G. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15324265N), MUTHUPATHICKAL HOUSE, MUNDKAYAM P.O., KODAYAR,
IDUKKI ( SOUGHT TO BE IMPLEADED )
265 LATHEEASH A.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15614083L), THYKANDY HOUSE, MAVICHERY, KUTTIERY THALIPARAMBA,
KANNUR-670 142 ( SOUGHT TO BE IMPLEADED )
266 MAHESH EDACHERIVEETTIL ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331608F), MANIYARA, KANAYI P.O., KANNUR-670 307 ( SOUGHT TO BE
IMPLEADED )
267 MAJESH JOHN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14442120K), PUTHUPARAMBIL HOUSE, PALLIKKUNNU, KANIYAMPATTA,
WAYANAD ( SOUGHT TO BE IMPLEADED )
268 MATHEWS E.M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15332432N), EDAPULAVIL HOUSE, KENICHIRA P.O., WAYANAD-673 596 (
SOUGHT TO BE IMPLEADED )
269 MATHEW PHILIPOSE ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 10490148H), KOLLAMPARAMBIL HOUSE, KUMBAZHA P.O.,
PATHANAMTHITTA-689 653 ( SOUGHT TO BE IMPLEADED )
270 NIDHEESH M. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15326645L), MADATHODI HOUSE, MOONNIYUR SOUTH POST,
MALAPPURAM-676 311 ( SOUGHT TO BE IMPLEADED )
271 PRASAD P ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14841141F), PARACKAL HOUSE, DHONI, PALAKKAD-678 009 ( SOUGHT TO
BE IMPLEADED )
272 RAGESH KUMAR T.P. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14443543K),SREERAGAVAM HOUSE, KURUVANGAD P.O., KOYILLANDY,
KOZHIKODE-673 620 ( SOUGHT TO BE IMPLEADED )
273 RAJEESH KUMAR N. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15172799M), NAMBRATH HOUSE, NEAR IPT & GPTC SHORANUR,
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PALAKKAD-679122. ( SOUGHT TO BE IMPLEADED )
274 RAJEEV S ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15325941K), RAJEEVAM, BLOCK NO. 28, EX COLONY P.O., PACHA, PALODE,
THIRUVANANTHAPURAM -695262. ( SOUGHT TO BE IMPLEADED )
275 RAKESH P.K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15691287X), PULLOOTTIPARAMBIL HOUSE, MULANKUNNATHUKAVU P.O.,
THRISSUR – 680581. ( SOUGHT TO BE IMPLEADED )
276 REEKESH K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14435583W), KAPPORA HOUSE, VATTOLI P.O., CALICUT – 673507. ( SOUGHT
TO BE IMPLEADED )
277 REJESH P.V. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15482284Y), UTHRADAM HOUSE, VILYANGAD DC P.O., PAYYANNUR,
KANNUR – 670504. ( SOUGHT TO BE IMPLEADED )
278 RENIL K ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15618961N), PRINGOTH HOUSE, VALANUR, KAPPAD P.O., KANNUR –
670006. ( SOUGHT TO BE IMPLEADED )
279 RENJITH N.S. NAIR ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 13695684F), AMARUVULA HOUSE, TC 48/192, AMPALATHARA,
POONTHURA P.O., THIRUVANANTHAPURAM-695026. ( SOUGHT TO BE IMPLEADED )
280 SAJEEV KUMAR K.P ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14666555P), KIZHAKKEPURATH HOUSE, AMMINIKKAD P.O.,
THAZHEKKODE, MALAPPURAM-679322. ( SOUGHT TO BE IMPLEADED )
281 SAJU R. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15688060Y), SAN COTTAGE, 48/769/1, ARAMADA P.O.
THIRUVANANTHAPURAM – 695032. ( SOUGHT TO BE IMPLEADED )
282 SANTHOSH R ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15331610Y), PAPPARAMBU, AKATHETHARA P.O., PALAKKAD – 678008. (
SOUGHT TO BE IMPLEADED )
283 SATHEESHKUMAR K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 151140919M), SANTHOSH BHAVAN, PUNNOOR, KARAKULAM P.O.,
THIRUVANANTHAPURAM-695564. ( SOUGHT TO BE IMPLEADED )
284 SHAJITH A. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2603957N), CHANDRAMALLIKA HOUSE, KANNADIPARAMBA P.O., KANNUR
– 670604. ( SOUGHT TO BE IMPLEADED )
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285 SHAJITH P ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15323095H), KALATHIL HOUSE, ANDALUR P.O., PALAYAD, KANNUR –
670661. ( SOUGHT TO BE IMPLEADED )
286 SHIJU ANTONY M.J. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 14835065K), MATTAKKAL HOUSE, GOTHURUTH, MOOTHAKUNNAM P.O.,
NORTH PARAVUR, ERNAKULAM-683516. ( SOUGHT TO BE IMPLEADED )
287 SHIBBU SIVADASAN ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 154142Z), THROUGH STATE BANK OF INDIA, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-695 012 ( SOUGHT TO BE IMPLEADED )
288 SMIJITH RAJ V.R ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2607985X), VETTIKULANGARA HOUSE, VANDANPATHAL RPC P.O.,
MUNDAKKAYAM, KOTTAYAM -686 513 ( SOUGHT TO BE IMPLEADED )
289 SUNIL KUMAR S ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2613304A), PULLAMPLAVIL HOUSE, THAZHAM P.O., PATHANAMTHITTA-
689 666 ( SOUGHT TO BE IMPLEADED )
290 SUNILKUMAR K. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15494333H), KARUVAPRA HOUSE, KANNANKARA P.O., CHELANNUR,
KOZHIKODE-673 616 ( SOUGHT TO BE IMPLEADED )
291 THOMAS S. ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 2610142P), PUTHUPPALLI HOUSE, AMBOORI P.O., KATTAKADA,
THIRUVANANTHAPURAM-695 505 ( SOUGHT TO BE IMPLEADED )
292 BIJU M ( SOUGHT TO BE IMPLEADED )
(ARMY NO. 15778279P), ANIBHAVAN, MULLUVILA, NELLIVILA P.O.,
THIRUVANANTHAPURAM-695 523 ( SOUGHT TO BE IMPLEADED )
BY ADVS. GEORGE THOMAS (MEVADA)(SR.)
AMAL GEORGE; M.SASINDRAN; MS PARVATHY K GP
THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 24.01.2025, ALONG WITH WP(C).19520/2021
AND CONNECTED CASES, THE COURT ON 31.01.2025 DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 31
ST
DAY OF JANUARY 2025 / 11TH MAGHA, 1946
WP(C) NO. 29714 OF 2023
PETITIONER/S:
1 SAJEENDRAN. T.,
AGED 46 YEARS
S/O CHANDRAN T., THEVARKAT HOUSE, EDAKKARA P.O., CHELANNUR (VIA),
KOZHIKODE DISTRICT, PIN - 673616
2 SHYNU K
AGED 45 YEARS
S/O K. KUMARAN (LATE), MALAKKUTHAZHA, MATTANUR P.O., KANNUR DISTRICT,
PIN - 670702
3 RAJMOHAN M.R
AGED 41 YEARS
S/O MOHANAN PILLAI B., NADUVILAKKARA, ALUMMOODU P.O., MUKHATHALA,
THRIKKOVILAVATTOM, KOLLAM DISTRICT, PIN - 691577
4 BINU. C.P.,
AGED 41 YEARS
S/O CHANDRAN PIILLAI, TC 41/2422, GRA-182, VINAYAKA NIVAS, EATTAYOORKONAM,
KURUVIKKADU, VATTIYOORKAVU P.O., THIRUVANANTHAPURAM DISTRICT, PIN -
695013
5 HARSHAN K.,
AGED 46 YEARS
S/O BALAKRISHNAN NAIR, M.C.B. NIVAS, PARATHODI NILAM, MARIKUNNU,
KOZHIKODE DISTRICT, PIN - 673012
BY ADVS.
NISHA GEORGE
A.L.NAVANEETH KRISHNAN
KAVYA VARMA M. M.
GEORGE POONTHOTTAM (SR.)
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RESPONDENT/S:
1 STATE BANK OF INDIA
REPRESENTED BY ITS GENERAL MANAGER, STATE BANK OF INDIA, STATE BANK
BHAVAN, MADAM CAMA ROAD, MUMBAI, PIN - 400021
2 CHIEF GENERAL MANAGER
STATE BANK OF INDIA, LOCAL HEAD OFFICE, POOJAPPURA, THIRUVANANTHAPURAM,
PIN - 695012
3 ASSISTANT GENERAL MANAGER (P&HR)
STATE BANK OF INDIA, H.R. DIVISION, LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM, PIN - 695012
4 DIRECTOR
DIRECTORATE OF SAINIK WELFARE, VIKAS BHAVAN BUILDING, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695034
BY ADV AMAL GEORGE; M SASINDRAN; PARVATHY K GP
THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 24.01.2025, ALONG WITH WP(C).19520/2021
AND CONNECTED CASES, THE COURT ON 31.01.2025 DELIVERED THE FOLLOWING:
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37
2025:KER:7676
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 31
ST
DAY OF JANUARY 2025 / 11TH MAGHA, 1946
WP(C) NO. 31579 OF 2023
PETITIONER/S:
1 S. JOTHISH KUMAR
AGED 46 YEARS
S/O N. SUKUMARAN NAIR, TC 5/816, GC NAGAR, MANNAMOOLA,
THIRUVANANTHAPURAM, PIN - 695005
2 FAISAL. R
AGED 41 YEARS
S/O K. M. RASHEED, FAISAL NIWAS, VENGODE, KUDAVOOR P.O., KEEZHTONNAKKAL
VILLAGE, MELTHONNAKKAL, THIRUVANANTHAPURAM, PIN - 695313
3 PRIJESH. P.
AGED 40 YEARS
S/O P.V. RAJAN, TRAYAMBAKAM, KUNUKANDANCHAL, PADUVILAYI, PATHIRIYAD,
KANNUR, PIN - 670741
4 RENJITH. M.R
AGED 41 YEARS
S/O RAMACHANDRAN, MARUTHIMOOTTIL, MALAYALAPPUZHA, NEAR S.N.D.P.
SCHOOL, ERAM, PATHANAMTHITTA, PIN - 689664
5 SREEJESH K.V.
AGED 42 YEARS
S/O PADMANABHAN. K.V., KADAVATH VEETIL, UDINOOR CENTRAL, UDINOOR,
KASARGOD, PIN - 671310
BY ADV ABHILASH M.J.
RESPONDENT/S:
1 STATE BANK OF INDIA
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2025:KER:7676
REPRESENTED BY ITS GENERAL MANAGER, STATE BANK OF INDIA, STATE BANK
BHAVAN, MADAM CAMA ROAD, MUMBAI, PIN - 400021
2 CHIEF GENERAL MANAGER
STATE BANK OF INDIA, LOCAL HEAD OFFICE, POOJAPPURA, THIRUVANANTHAPURAM,
PIN - 695012
3 ASSISTANT GENERAL MANAGER, (P & HR)
STATE BANK OF INDIA, HR DIVISION, LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM, PIN - 695012
4 DIRECTOR
DIRECTORATE OF SAINIK WELFARE, VIKASBHAVAN BUILDING, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695035
BY ADV AMAL GEORGE; MR M SASINDRAN; MS PARVATHY K GP
THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 24.01.2025, ALONG WITH WP(C).19520/2021
AND CONNECTED CASES, THE COURT ON 31.01.2025 DELIVERED THE FOLLOWING:
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
39
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JUDGMENT
[WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023]
“C.R.”
Heard Mr Lindons C Davis, Ms Nisha George, Mr Abhilash M J,
learned Counsel for the petitioners, Mr Amal George, learned Standing
Counsel for the State Bank of India, Mr M Sasindran, learned Standing
Counsel for the Sainik Welfare Vikas Bhavan, and Ms Parvathy Kottol,
learned Government Pleader, for the State.
Facts:
2. The petitioners in all these writ petitions are the Ex-Defence
servicemen who have retired from the Defence Services – Army, Navy
and Air Force after completing full service, i.e., a minimum of 15 years of
service. The petitioners in W.P.(C) No. 19520/2021 challenge the
selection to the post of Armed Guards for the recruitment year 2019-2020
and the petitioners in W.P.(C) Nos.19634/2022, 29714/2023 and
31579/2023 challenge the selection to the post of Armed Guards for the
recruitment year 2021-2022. The facts are substantially similar in all the
WP(C) Nos.19520/2021, 19634/2022, 29714/2023, 31579/2023
40
2025:KER:7676
writ petitions.
2.1 The petitioners were applicants to the post of Bank Guards in
the State Bank of India in pursuance of the State Bank of India Corporate
Centre’s letter No.HR/IR/SKJ/1840 dated 27.11.2019 whereby the
Corporate Office sanctioned the recruitment of Bank Guards in
Thiruvananthapuram Circle. The Corporate Office also prepared
guidelines for the recruitment of Armed Guards with a view to having
uniform procedures and norms for the recruitment of Bank Guards in
the Bank and these guidelines were also forwarded along with the letter
dated 27.11.2019.
2.2 As per the guidelines, once sanction for recruitment was
received from the Corporate Centre, the HR Department of the Circle
should initiate steps to write to the Rajya Sainik Board (RSB) with a copy
endorsed to the Zila Sainik Kalyan Adikari (ZSKA)/ Zila Sainik Welfare
Board Officer (ZSWBO) of every district seeking the list of Ex-servicemen
(ESM) twenty times the number of vacancies. It is also provided that if
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41
2025:KER:7676
the RSB/ ZSKA/ ZSWBO had informed about their inability to provide
the required number of Ex-servicemen, then the Bank was required to
send a similar letter to the Army Welfare Placement Organization
(AWPO) seeking the list of Ex-servicemen.
2.3 The Corporate Centre modified the eligibility criteria for
participating in the selection to the post of Bank Guards in letters dated
18.02.2020 and 29.02.2020. The Corporate Centre advised various local
head offices of the final eligibility criteria in the letter dated 29.02.2020
[Ext.R1(C)]. The final eligibility criteria for participating in the selection
process for the post of Bank Guards were as follows:
“Eligibility Criteria:
(a) Upper Age Limit: 45 years as on October of the calendar year, in which
recruitment sanction is accorded by IR Dept, Corporate Centre.
(b) Civil Educational Qualification: A pass in 8th standard or its
equivalent, but the candidate should not have passed the Graduate
examination or its equivalent.
(c) Defence Service: Ex-servicemen who have retired from the defence
services, i.e. Army, Navy or Air Force, after completing full colour service,
i.e. minimum of 15 years of service and have not taken premature
retirement on medical/disciplinary grounds or have not medically
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2025:KER:7676
boarded out.
(d) Rank: Havildar or below in the Army or equivalent in the Navy/Air
Force. Honorary Naib Subedars or equivalent will not be eligible.
(e) Character: Minimum requirement will be 'GOOD'
(f) Medical Requirement: 'AYE' or SHAPE-I, at the time of release from
the Armed forces, as entered in the discharge book.
(g) Category: The Candidates from 'Fighting Arms' as well as 'Services'
from the Army, Navy or Air Force will be eligible to apply for the post of
Bank Guard.
(h) Trade: Candidates shall be 'General Duty' soldiers and not Non-
General/ Technical Soldiers."
2.4 On receiving the names of twenty times the number of
vacancies from RSB/ ZSKA/ AWPO, a Screening Board was constituted to
scrutinize the list forwarded and prepare a final list, and thereafter, the
final list was forwarded to different Zonal Offices of the Bank for
conducting the selection process. The selection process was based on the
‘marking’ of:
(i) Physical and Drill Test (including Turn Out)
(ii) Character
The total assessment marks in the selection process are prescribed to be
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75 marks. Four exercises, against 60 maximum marks, were required to
be obtained to qualify for inclusion in the list. The minimum mark is 40,
with 10 marks for each drill. The four drill tests were sit-ups, push-ups,
five-meter shuttle and drill tests, and turnout with a maximum of 15
marks each. The ‘Character’ of a Candidate could have fetched 15
maximum marks. However, no minimum marks were prescribed for the
said parameter. The marks for ‘Character’ as mentioned in the Discharge
Certificate were prescribed as follows: five marks for ‘Good’, ten marks
for ‘Very Good’ and fifteen marks for ‘Exemplary’.
2.5 The Circle had called for the recommendation of eligible
personnel (Ex-servicemen) from the Directorate of Zila Sainik Welfare
Board, and the Board sponsored 1752 candidates. The said sponsored list
was scrutinized, and the Bank shortlisted 1557 candidates for the
physical test and drill test in order to complete the selection process in
a time-bound manner. The Physical and Drill tests of the candidates
were conducted between 30.12.2020 to 13.01.2021 at six venues. Out of
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the 1557 candidates, only 895 participated in the physical test. A
Selection Committee was formed. The entire selection process in the
Circle was completed on 13.01.2021.
2.6 It is also stated that the candidates who appeared for the
physical test were given random chest numbers to ensure that their
actual names and identities were not known to the people who were
evaluating them. Separate merit lists were prepared for SC, ST, OBC and
General category candidates as per the relevant guidelines of the
Government of India. Out of 895 candidates, 327 candidates passed the
physical tests, 5 candidates got disqualified and 563 candidates failed.
3. After the petitioners participated in the selection process of
Bank Guards and failed to secure their place in the select list, they
approached this Court by filing these writ petitions for cancelling the
entire selection process and for directions to conduct fresh selection.
Petitioners’ submission:
4. According to the petitioners the whole selection process was
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marred with corruption, nepotism and arbitrariness. They have
submitted that the result of the selection was not published, and it was
not made available even to the candidates who participated in the
selection process. It is submitted that the entire selection process is
shrouded in mystery and the Bank has not come out with the result of
selection by publishing the result. The petitioners have also alleged that
some of the persons who could not complete the physical and drill tests
have been given appointments. However, no particulars have been
given about the candidates against whom such an allegation has been
levelled. The petitioners have also alleged that 50% of the persons
appointed are from the Infantry Madras Regiment.
4.1 The next submission of the learned Counsel for the
petitioners is that candidates were also sponsored by the AWPO and the
AWPO could have sponsored the candidates only when the RSB/ ZSKA/
ZSWBO were not in a position to sponsor twenty times the number of
vacancies. Learned Counsel for the petitioners has also submitted that
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fifteen marks for ‘Character’ is for an ‘exemplary’ certificate. However,
all the candidates have been given fifteen maximum marks, including
the petitioners, which itself would demonstrate that the selection was
made in a casual and arbitrary manner without adhering to the
guidelines as prescribed in Exhibit R1(B).
4.2 It is further stated that one of the members of the Selection
Committee was found to have accepted a bribe of Rs.3 lakhs from a
candidate, and thus, he was removed from the service. This shows that
there was large-scale corruption in the selection process. Furthermore,
the learned Counsel submitted that the selection to a public post should
be just fair and transparent without an element of arbitrariness or mala
fide. It is submitted that the Bank has failed to disclose the marks
obtained by each candidate inasmuch as the Bank has not published the
result and the selection was concluded in a secret manner mysteriously.
So, the selection process deserves to be quashed and set aside.
Respondent's submission:
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5. Learned Standing Counsel for the Bank has refuted the said
allegations. He has submitted that the Bank has framed the revised
guidelines for the recruitment of Bank Guards in Ext.R1(B), and the
whole selection process has been just, fair, transparent and without any
element of arbitrariness or mala fide. The learned Standing Counsel for
the respondent has placed reliance on paragraph 4 of the guidelines in
Ext.R1(B), which reads as follows:
“4. Once recruitment sanction is received from Corporate Centre, HR
Dept. of the Circle should initiate steps to write to the Rajya Sainik Board
(RSB), with a copy endorsed to Zila Sainik Kalyan Adhikari (ZSKA) / Zila
Sainik Welfare Officer (ZSWO) of every district. A suggested format of the
letter to be sent to these officials is given in 'Annexure B'. They should be
requested to forward list of ESM, 20 times the number of vacancies, as
per format enclosed at 'Annexure C'. A similar letter may also be sent to
the Placement Nodes of the Army Welfare Placement Organisation
(AWPO), in case of RSB/ZSKA/ZSWO has advised their inability to sponsor
required number of ESM in writing. Further, registration of candidates
sponsored by AWPO with ZSKA/ZSWO is compulsory and proof of such
registration should be submitted by the AWPO Placement Node or the
candidate. In case the total number of candidates is less than 20 times, as
required, Circles would have to make do with the available list. However,
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every effort should be made to obtain a maximum number of candidates
in order to broad-base the selection process.”
5.1 The learned Counsel further submits that the effort should
have been made to obtain the maximum number of candidates in order
to have a broad-base selection process and the candidates sponsored by
AWPO Placement Node were also required to have registration with
ZSKA/ZSWO/ ZSWBO. Two of the petitioners themselves were
sponsored by the AWPO. Therefore, this ground is not available to them
to challenge the selection process on the ground that some of the
candidates were sponsored by AWPO. The employer, i.e. the Bank, has
the right to obtain a maximum number of candidates in order to have a
broad base selection for the post of Bank Guards.
5.2 Furthermore, it is submitted that the candidates who had the
certificate of discharge with ‘exemplary’ service were given fifteen
marks, with ‘very good' service were given ten marks and with ‘good’
service were given five marks, which was the benchmark. As the
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petitioners have certificates of ‘exemplary’ service, they were given
fifteen marks. The allegations of the petitioners that all the candidates
were given fifteen marks is wholly incorrect and only candidates who
have the ‘exemplary’ certificate were given the maximum of fifteen
marks for ‘Character’.
5.3 It is also stated that, as per the guidelines, the results of only
selected candidates were required to be published. A total of 44
candidates were selected and the last candidate in the General category
scored 72 marks. All the petitioners, whose marks have been disclosed
in the counter affidavit filed before this Court, have scored less than 72
marks. A separate list of selected candidates for the General category,
SC/ST/OBC/Economically Weaker Sections were also published. When
the petitioners have scored less than the last candidate who was selected
and has participated in the selection process without any demur, they
don’t have the right to challenge the selection process on some flimsy
grounds without substantiating the allegations. In respect of one of the
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members having been found to have accepted the bribe it is submitted
that the said person was removed. However, this was in respect of
another selection process and not in respect of the subject selection
process, the subject matter of the writ petition.
5.4 The list of selected categories, i.e., General category, SC/ST
category, OBC category, have been placed with the additional counter
affidavit. The marks obtained by the petitioners have also been
disclosed in the counter affidavit.
Discussion and Analysis:
6. The question which needs to be considered in these writ
petitions is whether the Court should order a fishing and roving enquiry
in the selection for the post of Bank Guards conducted in the recruitment
years 2019-20 and 2021-22 for which the selection was concluded, and
the selected persons have been appointed.
7. The petitioners have made the allegations of corruption, etc,
without substantiating the same in any manner. The Selection
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Committee consists of four persons. The detailed procedure for
selection was prescribed in the guidelines. This Court is of the view that
the guidelines have not been violated to render the selection process
illegal or to term it arbitrary, unjust, unfair and mala fide. When two of
the petitioners themselves are sponsored by the AWPO and the
guidelines themselves provide for inviting more candidates to have
broad-based selection, some of the candidates being sponsored by the
AWPO will not make the selection invalid or illegal.
7.1 The guidelines do not provide for publishing the result of the
entire selection, but it only contemplates the publication of the results
of the selected candidates. The petitioner's marks have been disclosed
in the counter affidavit, as well as the marks obtained by the selected
candidates. It is not the case of the petitioners that they have been given
less marks than they ought to have been given. When the petitioners
have not obtained the marks of the last selected candidates, the
challenge to the selection process based on an unsubstantiated
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allegation cannot be countenanced, and no relief for setting aside the
selection process for the post of Bank Guard can be granted by the Court.
The Court should not indulge in fishing and roving enquiry in respect of
the selection to a public post unless and until the candidate comes with
clear proof of mala fide and arbitrariness in the selection process.
8. In The Municipal Board, Maunath Bhajan v. M/s Swadeshi
Cotton Mills Company Limited
1
the Supreme Court has held that a High
Court, in the absence of a specific plea and ground of invalidity, is not
justified in entering into a roving enquiry and interfering with the
continuing state of affairs.
8.1 In U B S Publishers and Distributors, Limited v. Industrial
Workers Union
2
, the High Court at Bombay in paragraph 11 is held thus:
“In 20
th
Century-Fox Corporation (India) (Private), Ltd. (vide supra), a
division Bench of this Court was seized of similar question and after
surveying the relevant provision of the Industrial Disputes Act and the
rules framed thereunder and the provisions of the Code of Civil
Procedure as well as various judgments, ruled that a party to a litigation
1
(1977) 1 SCC 875
2
1997 (3) LLN 168
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cannot be permitted to embark on a fishing and roving enquiry in the
hope that some material will come to hand on the basis of which he can
set out his case. The Division Bench cautioned that in appropriate cases
if the material is necessary, the Tribunal can order the production of
relevant documents for the purposes of adjudication but before that can
be done, it would be the duty of the party asking the production of
documents to make out a case why it would be necessary for certain
documents to be produced.”
8.2 In the decision of the Supreme Court in Dhampur Sugar
(Kashipur) Limited v. State of Uttaranchal
3
in paragraph 83 it has been
held as follows:
“83. Allegations of mala fide are serious in nature and they essentially
raise a question of fact. It is, therefore, necessary for the person making
such allegations to supply full particulars in the petition. If sufficient
averments and requisite materials are not on record, the court would not
make "fishing" or roving inquiry. Mere assertion, vague averment or bald
statement is not enough to hold the action to be mala fide. It must be
demonstrated by facts. Moreover, the burden of proving mala fide is on
the person levelling such allegations and the burden is "very heavy" (vide
E.P. Royappa v. State of T.N.19). The charge of mala fide is more easily
made than made out. As stated by Krishna Iyer, J. in Gulam Mustafa v.
3
(2007) 8 SCC 418
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State of Maharashtra 20 it is the last refuge of a losing litigant (see also
Ajit Kumar Nag v. GM(PJ), Indian Oil Corpn.21). In the case on hand,
except alleging that the policy was altered by the Government, to extend
the benefit to Respondent 4, no material whatsoever has been placed on
record by the appellant. We are, therefore, unable to uphold the
contention of the learned counsel that the impugned action is mala fide
or malicious.” (emphasis supplied)
Result:
9. From the facts and discussion as noted above, this Court finds
that the petitioners’ allegations are vague and unsubstantiated and
without substance. In view thereof, this Court finds that the reliefs
sought in these writ petitions cannot be granted.
Thus, the writ petitions fail, which are hereby dismissed.
All Interlocutory Applications regarding interim matters stand
closed.
Sd/-
D K SINGH
JUDGE
jjj
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APPENDIX OF WP(C) 19634/2022
PETITIONER EXHIBITS
Exhibit P-1 A TRUE COPY OF LETTER ISSUED BY 3RD RESPONDENT TO THE 4TH
RESPONDENT DEMANDING TO FORWARD NAMES OF ELIGIBLE HANDS
VIDE NO: HR/REC/1442/326 DATED 23/09/2021
Exhibit P-2 A TRUE COPY OF THE CALL LETTER ISSUED TO THE 1ST PETITIONER
FOR PHASE 1 OF RECRUITMENT
Exhibit P-3 A TRUE COPY OF THE CALL LETTER ISSUED TO THE 1ST PETITIONER
FOR PHASE 2 OF RECRUITMENT
Exhibit P-4 A TRUE COPY OF NOMINAL ROLL ISSUED BY THE 3RD RESPONDENT.
Exhibit P-5 A TRUE COPY OF THE MESSAGE IN WHATSAPP.
Exhibit P-6 A TRUE COPY OF THE MESSAGE IN WHATSAPP.
Exhibit P-7 A TRUE COPY OF THE COMPLAINT BEFORE COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM CITY DATED 14/06/2022
Exhibit P-8 A TRUE COPY OF THE RECEIPT ISSUED BY THE COMMISSIONER OF
POLICE, THIRUVANANTHAPURAM CITY DATED 14/06/2022
RESPONDENT EXHIBITS
Exhibit R1(B) True photocopy of the Standard Operating Procedure for the
recruitment of Armed Guards.
Exhibit R1(C) True photocopy of the e-mail sent by DGM (IR), Corporate Centre
dated 07/05/2022.
Exhibit R1(A) True photocopy of the letter number HR/IR/VB/103 sent by
Corporate Centre dated 13/09/2021
Exhibit R1(D) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN UNRESERVED
CATEGORY
Exhibit R1(E) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN SC CATEGORY
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Exhibit R1(F) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN OBC
CATEGORY
PETITIONER EXHIBITS
Exhibit P8 A TRUE COPY OF THE E-MAIL REPLY DATED 17.03.2023 BY THE AGM
CUSTOMER CARE OF THE 1ST RESPONDENT
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APPENDIX OF WP(C) 29714/2023
PETITIONER EXHIBITS
Exhibit -P1 A TRUE COPY OF THE LETTER NO.HR/REC/ 1442/326 DATED
23.09.2021 SERVED BY THE 3RD RESPONDENT
Exhibit-P2 A TRUE COPY OF THE STANDARD OPERATING PROCEDURE FOR
RECRUITMENT OF ARMED GUARDS
Exhibit-P3 A COPY OF THE FINAL LIST OF THE SELECTED CANDIDATES,
ARRANGED IN THE ALPHABETICAL ORDER OF THEIR NAMES
Exhibit-P4 A COPY OF THE ONLINE RTI STATUS FORM DOWNLOADED FROM THE
WEBSITE
RESPONDENT EXHIBITS
Exhibit R1(A) True photocopy of the letter number HR/IR/VB/1103 dated
13/09/2021 issued by the Corporate Centre of SBI.
Exhibit R1(B) True photocopy of the Standard Operating Procedure for the
recruitment of Armed Guards
Exhibit R1(C) True photocopy of the e-mail dated 07/05/2022 sent by DGM (IR),
Corporate Centre
Exhibit R1(D) True photocopy of the merit list published by the respondent Bank of
the selected candidates in unreserved category
Exhibit R1(E) True photocopy of the merit list published by the respondent Bank of
the selected candidates in SC category
Exhibit R1(F) True photocopy of the merit list published by the respondent Bank of
the selected candidates in OBC category
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APPENDIX OF WP(C) 31579/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SELECTION LIST FOR BANK GUARD RECRUITMENT
2021-2022 DATED 24/05/2022
Exhibit P2 TRUE COPY OF THE CALL LETTER ISSUED TO THE 1ST, 2ND, 4TH & 5TH
PETITIONERS FOR APPEARING IN THE PHASE – I
Exhibit P3 A TRUE COPY OF CALL LETTERS ISSUED THROUGH EMAIL TO ALL THE
PETITIONERS FOR APPEARING IN THE PHASE –2
Exhibit P4 TRUE COPY OF THE RTI REPLY INCLUDING THE RULES AND SOP FOR
THE RECRUITMENT OF BANK SECURITY GUARDS DATED 28/03/2023.
Exhibit P5 A TRUE COPY OF THE FORWARDING LETTER FROM THE CENTRAL
VIGILANCE COMMISSION DATED 11/07/2022
Exhibit P6 TRUE COPY OF THE REPLY TO RTI APPLICATION DATED 26/04/2023
Exhibit P7 REPLY TO RTI APPLICATION FROM THE 1ST RESPONDENT DATED
04/08/2023
Exhibit P8 TRUE COPY OF REPLY TO RTI APPLICATION OF 1ST RESPONDENT
DATED 03/11/2022
Exhibit P9 TRUE COPY OF THE REPLY EMAIL OF THE 1ST RESPONDENT DATED
02/09/2023
RESPONDENT EXHIBITS
Exhibit R1(A) True photocopy of the letter number HR/IR/VB/103 dated 13/09/2021
issued by the Corporate Centre of SBI.
Exhibit R1(B) True photocopy of the Standard Operating Procedure for the
recruitment of Armed Guards
Exhibit R1(C) True photocopy of the e-mail dated 07/05/2022 sent by DGM (IR),
Corporate Centre
Exhibit R1(D) True photocopy of the merit list published by the respondent Bank of
the selected candidates in unreserved category
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Exhibit R1(E) True photocopy of the merit list published by the respondent Bank of
the selected candidates in SC category
Exhibit R1(F) True photocopy of the merit list published by the respondent Bank of
the selected candidates in OBC category
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APPENDIX OF WP(C) 19520/2021
PETITIONER EXHIBITS
Exhibit P1 A COPY OF THE LETTER DATED 17.06.2020 PRESCRIBING THE
QUALIFICATIONS FOR BANK GUARDS OF THE STATE OF BANK OF
INDIA FOR RECRUITMENT TO THE OFFICER, UNDER LOCAL HEAD
OFFICER, THIRUVANANTHAPURAM.
Exhibit P2 A COPY OF THE LETTER ISSUED TO THE IST PETITION DIRECTING TO
APPEAL FOR THE PHYSICAL FITNESS ACT.
Exhibit P3 A COPY OF THE APPLICATION AS PER RIGHT TO INFORMATION ACT
SUBMITTED BY THE IST PETITIONER DATED 01.04.2021.
Exhibit P4 A COPY OF THE REPLY OF SBI RECEIVED BY THE SIT PETITIONER
DATED 24.05.2021 ONWARDS THE APPLICATION AS PER RTI ACT.
Exhibit P5 A COPY OF THE REPLY DATED 15.07.2021 TOWARDS RIGHT TO
INFORMATION APPEAL.
Exhibit P6 A COPY OF THE CERTIFICATE FOR BLOCK CAT COMMANDO IN
NATIONAL SECURITY, GUARD OF THE 2ND PETITIONER DATED
28.05.2016.
Exhibit P7 A COPY OF THE COMMANDO CERTIFICATE DATED 05.03.2018 FROM
SPECIAL FORCES BATTALION OF THE 2ND PETITIONER.
Exhibit P8 A COPY OF THE CERTIFICATE OF THEN 2ND PETITIONER DATED
9..2011 TOWARDS THE UNITED NATIONS MEDAL.
RESPONDENT EXHIBITS
Exhibit R1(G) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN GENERAL
CATEGORY
Exhibit R1(H) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN SC CATEGORY
Exhibit R1(I) TRUE PHOTOCOPY OF THE MERIT LIST PUBLISHED BY THE
RESPONDENT BANK OF THE SELECTED CANDIDATES IN OBC
CATEGORY
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PETITIONER EXHIBITS
Exhibit P-10 A TRUE COPY OF THE E-MAIL SENT BY THE 8TH PETITIONER DATED
02.12.2023
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