death penalty, criminal appeal, sentencing law, criminal law
0  18 Dec, 2019
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Akshay Kumar Singh Vs. State (Nct of Delhi)

  Supreme Court Of India Criminal Appeal /609/2017
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Case Background

This Review Petition has been preferred by the petitioner-accused Akshay Kumar Singh who was the cleaner of the bus toreview the judgment dated 05.05.2017 passed by this Court inCriminal Appeal ...

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