0  18 Jul, 2025
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Amardas Mahant Vs. State of Chhattisgarh Through Police Station Kharsiya

  Chhattisgarh High Court CRA No. 1790 of 2024
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Case Background

Since all these appeals are arising out of same crime number,same sessions trial, and by a common judgment, therefore, these appeals are have been clubbed together, heard together and decided ...

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