The case involves a brutal crime against a minor boy, aged 10 years, involving carnal intercourse and strangulation to death. The accused faced charges under the Indian Penal Code. The ... trial court convicted the accused based on circumstantial evidence and ordered additional forensic analysis. The High Court confirmed the death sentence due to the heinous nature of the crime, including unnatural acts on the minor. The case emphasized DNA analysis to establish guilt, leading to the accused's appeal for sentence reduction.