0  13 Dec, 2012
Listen in mins | Read in 84:00 mins
EN
HI

Anju Chaudhary Vs. State of U.P. & Anr.

  Supreme Court Of India
Link copied!

Case Background

This case concerns the filing of multiple First Information Reports (FIRs) related to the same incident or different incidents arising from the same occurrence.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....