0  17 Apr, 2020
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Anjuman E Shiate Ali & Anr. Vs. Gulmohar Area Societies Welfare Group & Ors. Etc.

  Supreme Court Of India Civil Appeal /6216-6217/2019
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Case Background

Both these civil appeals arise out of a common judgment passed by the High Court of Judicature at Bombay as such they are heard together and disposed of by this ...

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