ADR case, electoral transparency, democracy law
0  26 Mar, 2021
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Association For Democratic Reforms & Anr. Vs. Union of India & Ors.

  Supreme Court Of India Writ Petition Civil /880/2017
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Case Background

The Association for Democratic Reforms and Common Cause have collaboratively initiated the aforementioned Public Interest Litigation requesting the issuance of a writ of declaration or an equivalent writ

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