contempt of court, constitutional authority, judiciary, rule of law, public law
0  18 Nov, 2021
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Attorney General For India Vs. Satish and Another

  Supreme Court Of India Criminal Appeal /1410/2021
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Case Background

☐ By way of Special Leave petition , the Appellants seeks to challenge the order passed by the High Court of Judicature at Bombay, Nagpur Bench.

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