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Balmer Lawrie And Company Limited Vs. Union of India & Ors.

Calcutta High Court WPO 656 of 2025

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Case Background

Bench

Applied Acts & Sections

Article 226 – The Constitution of India 1950
Section 147 – The Income-Tax Act, 1961
Section 148 – The Income-Tax Act, 1961

Reference cases

Union of India & Ors. Vs. Ashish Agarwal

01:59 mins | 0 | 04 May, 2022

Phool Chand Bajrang Lal and Anr. Vs. Income Tax officer...

mins | 0 | 13 Jul, 1993

Legal Notes

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