electricity law, contract dispute, power supply
0  23 Jul, 2018
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Bhaskar Shrachi Alloys Ltd. Etc. Etc. Vs. Damodar Valley Corporation & Ors. Etc.

  Supreme Court Of India Civil Appeal /971-973/2008
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Case Background

The Damodar Valley Corporation (DVC), established by the Damodar Valley Corporation Act of 1948, aims to develop the Damodar Valley region in West Bengal and Jharkhand through activities such as ...

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