succession law, property dispute, legal heirs, civil litigation, evidence
0  13 Aug, 2021
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Bhimrao Ramchandra Khalate (Deceased) Through Lrs. Vs. Nana Dinkar Yadav (Tanpura) & Anr.

  Supreme Court Of India Civil Appeal /10197/2010
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The plaintiff is in appeal before this Court aggrieved against the judgment passed by the High Court on 11.8.2006 in second appeal whereby the order passed by the First Appellate Court on 14.1.2000 ...

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