excise duty, pharmaceuticals, indirect tax
0  04 May, 1995
Listen in mins | Read in 1:00 mins
EN
HI

B.P.L. Pharmaceuticals Ltd Vs. Collector of Central Excise, Vadodara

  Supreme Court Of India Civil Appeal /2516- 2517/1994
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....