electricity dispute, consumer liability, power distribution, energy law
0  05 Dec, 2019
Listen in 01:59 mins | Read in 15:00 mins
EN
HI

Bses Yamuna Power Ltd. Vs. Sh. Ghanshyam Chand Sharma & Anr.

  Supreme Court Of India Civil Appeal /9076/2019
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....