service law, administrative action, state authority, judicial review, public law
0  04 Mar, 2020
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C. Jayachandran Vs. State of Kerala & Ors. Etc.

  Supreme Court Of India Civil Appeal /1993/2020
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Case Background

The case is an appeal against a decision made by division bench of the High Court of Kerala. The decision overturned a previous ruling by a single bench judge in ...

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